Page No.# 1/4 vs The State Of Assam And 8 Ors
2025 Latest Caselaw 1057 Gua

Gauhati High Court

Page No.# 1/4 vs The State Of Assam And 8 Ors on 15 July, 2025

                                                                  Page No.# 1/4

GAHC010144122022




                                                            2025:GAU-AS:9108-
DB

                       THE GAUHATI HIGH COURT
     (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : I.A.(Civil)/2523/2024


           MD. RIYAJUL ISLAM AND 2 ORS
           S/O LATE IDRISH ALI
           SCIENCE GRADUATE ASSISTANT TEACHER
           DATE OF JOINING- 06.05.2013
           BDS GOVT. HIGHER SECONDARY SCHOOL FOR HEARING IMPAIRED
           MA
           B.SC(HONS)
           B.ED (HI)
           ISLT
           DCA
           R/O QUARTER NO. 2
           SCHOOL CAMPUS
           KAHILIPARA
           GUWAHATI
           ASSAM
           PIN- 781019.

           2: LAKSHI KANTA BHARALI
           S/O LATE KAYA RAM BHARALI
            GRADUATE ASSISTANT TEACHER
            JORHAT BLIND INSTITUTE
            BA
            SPECIAL B.ED
            DOJ- 17.09.1996
            NA ALI
            JORHAT
            DIST. JORHAT
           ASSAM
            PIN- 781501
            R/O- VILL. SUAGPUR
            PO BHOGPUR
            PS GORESWAR
            DIST. BAKSA
                                                       Page No.# 2/4

ASSAM
PIN- 781364.

3: SMTI. PAPORI BORAH
D/O- KANOK BORAH
B.SC.
MA
(MSW)
B.ED
DHLS
ISL (TRAINING)
SCIENCE GRADUATE ASSISTANT TEACHER
DOJ- 07.05.2013
SCHOOL FOR HEARING IMPAIRED
JORHAT
R/O- NA-ALI
MG ROAD
JORHAT
ASSAM
PIN- 785001.
THE PETITIONERS NO. 2 AND 3 HAVE COMMON ADDRESS OF
CORRESPONDENCE C/O- RIYAJUL ISLAM
QUARTER NO. 2 SCHOOL CAMPUS
BDS GOVT. HIGHER SECONDARY SCHOOL FOR HEARING IMPAIRED
KAHILIPARA
GUWAHATI
ASSAM
PIN- 781019.
VERSUS

THE STATE OF ASSAM AND 8 ORS
REPRESENTED BY THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
SOCIAL WELFARE DEPARTMENT
(NEWLY NAMED AS DEPARTMENT OF SOCIAL JUSTICE AND
EMPOWERMENT SECTOR)
DISPUR
GUWAHATI-6.

2:THE DIRECTOR OF SOCIAL WELFARE
(NEWLY NAMED AS DIRECTORATE OF SOCIAL JUSTICE AND
EMPOWERMENT SECTOR) ASSAM
 UZAN BAZAAR
 ASSAM
 PIN- 781001.

3:THE UNION OF INDIA
TO BE REPRESENTED BY THE SECRETARY TO THE GOVT. OF INDIA
MINISTRY OF SOCIAL JUSTICE AND EMPOWERMENT
                                                          Page No.# 3/4

SHASTRI BHAWAN
C-WING
DR. RAJENDRA PRASAD ROAD
NEW DELHI- 110011.

4:THE REHABILITATION COUNCIL OF INDIA
TO BE REPRESENTED BY ITS MEMBER SECRETARY AND SECRETARY
BOARD OF EXAMINATION IN REHABILITATION
B-22
QUTUB INSTITUTIONAL AREA
NEW DELHI- 110016.

5:THE CHIEF COMMISSIONER FOR PERSONS WITH DISABILITIES
TO BE REPRESENTED BY ITS SECRETARY
ROOM NO. 524(B-III)
5TH FLOOR
PANDIT DEENDAYAL ANTYODAYA BHAWAN
CGO COMPLEX
LODHI ROAD
NEW DELHI
PIN- 110003.

6:THE COMMISSIONER FOR PERSONS WITH DISABILITIES
ASSAM
LATAKATA
BASISTHA
GUWAHATI
ASSAM
PIN- 781029.

7:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
DEPARTMENT OF FINANCE
ASSAM CIVIL SECRETARIAT
DISPUR
GUWAHATI
ASSAM
PIN- 781006.

8:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
DEPARTMENT OF PERSONNEL (B)

ASSAM CIVIL SECRETARIAT
DISPUR
GUWAHATI
ASSAM
PIN- 781006.

9:THE ASSAM PUBLIC SERVICE COMMISSION
                                                                        Page No.# 4/4

           TO BE REPRESENTED BY ITS SECRETARY
           ASSAM PUBLIC SERVICE COMMISSION
           KHANAPARA
           GUWAHATI
           ASSAM
           PIN- 781022.
           ------------
           Advocate for : MR. B PURKAYASTHA
           Advocate for : GA
           ASSAM appearing for THE STATE OF ASSAM AND 8 ORS



                                   BEFORE
                      HONOURABLE MR. JUSTICE ROBIN PHUKAN

                                      ORDER

Date : 15.07.2025

In view of the judgment and order dated 15.07.2025, passed in WP(C) No. 4850/2022, no order is required to be passed in this interlocutory application. Accordingly, this interlocutory application stands closed.

JUDGE

Comparing Assistant