Smti. Panijan Das vs Gyanendra Dev Tripathi
2024 Latest Caselaw 6456 Gua

Gauhati High Court

Smti. Panijan Das vs Gyanendra Dev Tripathi on 30 September, 2024

Author: Devashis Baruah

Bench: Devashis Baruah

                                                                              Page No.# 1/2

GAHC010256352023




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                              Case No. : Cont.Cas(C)/692/2023

            SMTI. PANIJAN DAS
            W/O SRI JOGEN DAS, R/O VILL- MERAPANI PANCHABATI, P.O.-MERAPANI,
            P.S.-MERAPANI, DIST- GOLAGHAT, ASSAM, PIN-785705

            VERSUS

            GYANENDRA DEV TRIPATHI, IAS
            THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM,
            REVENUE (RELIEF AND REHABILITATION BRANCH) AND DISASTER
            MANAGEMENT DEPARTMENT, DISPUR, GUWAHATI, PIN-781006



      For the Petitioner(s)            : Mr. S. I. Akand, Advocate

      For the Respondent(s)            : Mr. R. Borpujari, Standing Counsel




                                   BEFORE
                    HONOURABLE MR. JUSTICE DEVASHIS BARUAH

                                         ORDER

Date : 30.09.2024

It is seen that this Court had issued notice on 15.03.2024. On various occasions the sole Respondent is represented but however no affidavit has been filed.

2. It is also apparent that there is no compliance to the judgment and Page No.# 2/2

order passed by this Court dated 28.07.2023 in WP(C) No.2239/2023.

3. Accordingly, this Court issues notice upon the sole Respondent making it returnable on 02.12.2024 thereby asking the Respondent to show cause as to why contempt proceedings should not be initiated against him.

4. As Mr. R. Borpujari, the learned Standing counsel represents the sole Respondent, he accepts notice on his behalf.

5. The Respondent contemnor herein is directed to show cause as to why contempt proceedings should not be initiated against him on or before 29.11.2024.

6. List accordingly.

JUDGE

Comparing Assistant