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Amiya Kumar Bhattacharyya vs Bichitra Bhagawati
2024 Latest Caselaw 6451 Gua

Citation : 2024 Latest Caselaw 6451 Gua
Judgement Date : 30 September, 2024

Gauhati High Court

Amiya Kumar Bhattacharyya vs Bichitra Bhagawati on 30 September, 2024

                                                                       Page No.# 1/2

GAHC010248952018




                              THE GAUHATI HIGH COURT
     (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : CRP/88/2019

            AMIYA KUMAR BHATTACHARYYA
            S/O LT. RAMANI MOHAN BHATTACHARYA, R/O BAIUNTHAPUR,
            GUWAHATI-781029, P.S. BASISTHA, DIST.-KAMRUP (M), ASSAM



            VERSUS

            BICHITRA BHAGAWATI
            S/O LT. NARAYAN SARMA, R/O BAIUNTHAPUR, GUWAHATI-781029, P.S.
            BASISTHA, DIST. KAMRUP (M), ASSAM



Advocate for the Petitioner   : MR. B D DEKA, N CHAUDHURY,MR. M DEKA,MR H NATH

Advocate for the Respondent : MR. P UPADHYAY, MR A UPADHYAY




                                   BEFORE
                 HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA

                                         ORDER

30.09.2024

1. Heard Mr. B.D. Deka, learned counsel for the petitioner. Also heard Mr. P. Upadhyay, learned counsel for the respondent.

2. The learned counsel for the petitioner has submitted his written gist of argument earlier. Today, the learned counsel for the respondent has submitted Page No.# 2/2

the written gist of argument.

3. Hearing concluded.

4. Judgment reserved.

JUDGE

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