Page No.# 1/2 vs The State Of Assam And Anr
2024 Latest Caselaw 8650 Gua

Gauhati High Court

Page No.# 1/2 vs The State Of Assam And Anr on 25 November, 2024

                                                                Page No.# 1/2

GAHC010202262023




                                                          2024:GAU-AS:11575

                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : I.A.(Crl.)/868/2023

         BINDESWAR TIWARI
         S/O LATE RAMNARESH TIWARI
         R/O AMGURI TOWN
         WARD NO. 4
         P.S. AND P.O.- AMGURI
         PIN- 785683
         DIST.- SIVASAGAR
         ASSAM.


          VERSUS

         THE STATE OF ASSAM AND ANR
         REP. BY THE PP
         ASSAM

         2:SMTI JHARNA NEOG

         D/I SRI PRADIP NEOG
         R/O VILL. MIRI CHUTIA GAON
         HALWATING GRANT
         P.S. HALWATING
         DIST. SIVASAGAR
         ASSAM
         PIN 785683
         ------------
         Advocate for : MR. S DAS
         Advocate for : PP
         ASSAM appearing for THE STATE OF ASSAM AND ANR
                                                                         Page No.# 2/2

                                        BEFORE
             HON'BLE MRS. JUSTICE SUSMITA PHUKAN KHAUND
                                         ORDER

25.11.2024 In view of the Judgment and Order passed today in Criminal Appeal No. 332/2023,

this interlocutory application stands disposed of.

JUDGE

Comparing Assistant