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Page No.# 1/3 vs The State Of Assam And 7 Ors
2024 Latest Caselaw 8618 Gua

Citation : 2024 Latest Caselaw 8618 Gua
Judgement Date : 25 November, 2024

Gauhati High Court

Page No.# 1/3 vs The State Of Assam And 7 Ors on 25 November, 2024

                                                                   Page No.# 1/3

GAHC010223722024




                                                            undefined

                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                             Case No. : WA/377/2024

         HIRANMOY DAS AND 5 ORS
         S/O. LATE KSHITISH CHANDRA DAS, R/O.- VILL. AND P/O. MASUGHAT,
         DIST. CACHAR, ASSAM.

         2: SAHEEN AKTAR MAZUMDAR
          S/O. AFSAI ALI MAZUMDAR
          R/O. VILL. AND P/S. DUDPATI PART-V
          DIST. CACHAR
         ASSAM.

         3: NIKHIL CH. DAS
          S/O. LATE TARAMONI DAS
          R/O. VILL. AND P/O. MASUGHAT
          DIST. CACHAR
         ASSAM.

         4: RAJENDRA SINGHA
          S/O. LATE SENAPATI SINGHA
          R/O. VILL.- DUDPATIL PART-IV
          P/O. DUDPATIL PART-V
          DIST. CACHAR
         ASSAM.

         5: SAIFUL HAQUE BARBHUIYA
          S/O. BARI ALI BARBHUIYA
          R/O. VILL.- DUDPATIL PART-IV
          P/O. MASUGHAT (AFOR)
          DIST. CACHAR
         ASSAM.

         6: PALLAB KUMAR NATH
          S/O.LATE PIYUSH KANTA NATH
          R/O. VILL.- DUDPATIL PART-V(NATHPARA)
          P/O. DUDPATIL PART-V
                                                               Page No.# 2/3

DIST. CACHAR
ASSAM

VERSUS

THE STATE OF ASSAM AND 7 ORS
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM,
DEPARTMENT OF HOUSING AND URBAN AFFAIRS, DISPUR, GUWAHATI-6.

2:THE DIRECTOR MUNICIPAL ADMINISTRATION
 DISPUR
 GUWAHATI-6.

3:THE DEPUTY COMMISSIONER CACHAR
 SILCHAR-788001

4:THE DISTRICT DEVELOPMENT COMMISSIONER
 CACHAR
 SILCHAR.

5:THE ADDITIONAL DEPUTY COMMISSIONER AND EXECUTIVE OFFICER
 SILCHAR MUNICIPAL BOARD
 SILCHAR
 DIST. CACHAR
ASSAM
 PIN-788001.

6:SILCHAR MUNICIPAL BOARD
 SILCHAR
 REP. BY ITS EXECUTIVE OFFICER
 CACHAR
ASSAM.

7:THE CHIEF EXECUTIVE OFFICER
 CACHAR ZILLA PARISHAD
 SILCHAR.

8:THE BLOCK DEVELOPMENT OFFICER
 BORKHOLA DEVELOPMENT BLOCK
 CACHAR

For the appellants    :   Mr. F.U. Barbhuiya, Advocate
For the respondents   :   Mr. N. Das, Govt. Advocate, Assam

Page No.# 3/3

-BEFORE-

HON'BLE THE CHIEF JUSTICE MR. VIJAY BISHNOI HON'BLE MR. JUSTICE KAUSHIK GOSWAMI 25-11-2024 (Vijay Bishnoi, C.J.) This writ appeal is preferred by the appellants being aggrieved with the order dated 24.09.2024 passed by the learned Single Judge in a batch of writ petitions, including the writ petition filed on behalf of the appellants herein.

This Court vide order dated 04.11.2024 passed in WA 371/2024 has dismissed the writ appeal preferred by the appellants who were the writ petitioners in WP(C) 595/2023, which was included in the said batch of writ petitions.

Taking into consideration the fact that identical appeal filed against the impugned judgment and order has been dismissed by the Division Bench of this Court vide judgment and order dated 04.11.2024, we dismiss the present writ appeal too in terms of the order dated 04.11.2024 passed in WA 371/2024.

                      JUDGE                     CHIEF JUSTICE



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