Xxxxxxxxx vs Xxxxxxxxx
2024 Latest Caselaw 8594 Gua

Gauhati High Court

Xxxxxxxxx vs Xxxxxxxxx on 22 November, 2024

Author: S.K. Medhi

Bench: Sanjay Kumar Medhi

                                                                       Page No.# 1/2

GAHC010150572024




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                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : Mat.App./43/2024

            XXXXXXXXX
            S/O. LATE DESHARANJAN NATH, R/O. VILL. AMBIKAPUR, PART XI, P/S.
            SILCHAR, SUB-DIVISION- SILCHAR, P/O. AND P/S. SILCHAR, DIST.
            CACHAR, ASSAM.



            VERSUS

            XXXXXXXXX
            W/O. DR. DEBAJYOTI NATH, D/O. LATE SUDHANGSU RANJAN NATH, R/O.
            VILL.- MARUA GRAM, NILAMBAZAR, DIST. KARIMGANJ, ASSAM,
            PRESENTLY RESIDING AT- OLD POST OFFICE LANE, MEHERPUR, P/O.
            SILCHAR POLYTECHNIC, GROUND FLOOR, MEHERPUR, CACHAR, ASSAM,
            PIN-788015.



Advocate for the Petitioner   : MR. S P CHOUDHURY, MS B DEVI

Advocate for the Respondent : ,
                                                                      Page No.# 2/2




                                 BEFORE
               HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI
               HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA

                                      ORDER

Date : 22.11.2024 (S.K. Medhi, J.) Heard Shri S. P. Choudhury, learned counsel for the appellant, who has preferred this appeal under Section 19 of the Family Courts Act, 1984 against the judgment and order dated 29.06.2024 passed by the Court of learned Principal Judge, Family Court, Cachar at Silchar in F. C. (Civil) Misc. Case No. 16/2023 arising out of FC (Civil) Case No. 16/2022 Admit.

Call for the records.

Steps shall be taken for service of notice upon the sole respondent by the Registered post with A/D on both the addresses mentioned in the Cause Title, within three (03) working days.

                              JUDGE               JUDGE




Comparing Assistant