Page No.# 1/2 vs M/S Manas Salt Iodisation Industries ...
2024 Latest Caselaw 8551 Gua

Gauhati High Court

Page No.# 1/2 vs M/S Manas Salt Iodisation Industries ... on 21 November, 2024

                                                                      Page No.# 1/2

GAHC010226322016




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                         THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                              Case No. : MFA/27/2016

            UNION OF INDIA and ANR
            REPRESENTED BY THE GENERAL MANAGER, WESTERN RAILWAY
            MUMBAI. MUMBAI-20.

            2: UNION OF INDIA
            THE GENERAL MANAGER
             NORTH EAST FRONTIER RAILWAY
             GUWAHATI
             MALIGAON
             PIN NO. 781011

            VERSUS

            M/S MANAS SALT IODISATION INDUSTRIES LTD
            COAL ROAD, P.O. DIBRUGARH, ASSAM.

Advocate for the Petitioner : MR.B SARMAH, MSB DEVI,MS. M CHATTERJEE,MS. K
KALITA,MRS. UMA CHAKRABORTY

Advocate for the Respondent : MS.M SHARMA, MR.A GOYAL,MR.K P MAHESWARI




                                  BEFORE
                     HONOURABLE MR. JUSTICE ROBIN PHUKAN

                                     ORDER

Date : 21.11.2024

Heard Ms. U. Chakraborty, learned Special Senior Railway counsel for the appellants and Ms. M. Sharma, learned counsel for the respondent.

Page No.# 2/2

Argument completed.

Judgment reserved.

JUDGE

Comparing Assistant