Page No.# 1/3 vs Rabijul Haque Laskar And 5 Ors
2024 Latest Caselaw 8482 Gua

Gauhati High Court

Page No.# 1/3 vs Rabijul Haque Laskar And 5 Ors on 20 November, 2024

Author: Malasri Nandi

Bench: Malasri Nandi

                                                                Page No.# 1/3

GAHC010240082024




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : RSA/215/2024

         JYOTSNA RANI DAS LASKAR AND 3 ORS
         W/O LATE JALADHAR DAS LASKAR @ LATE JALADHAR DAS,
         RESIDENT OF VILLAGE SIBPUR PART I, PO HAZARIGRAM BAZAR, PS
         LAKHIPUR DIST CACHAR, ASSAM 788101

         2: SMTI. JHARNA RANI DAS
          D/O LATE JALADHAR DAS LASKAR @ LATE JALADHAR DAS

         RESIDENT OF VILLAGE SIBPUR PART I
         PO HAZARIGRAM BAZAR
         PS LAKHIPUR DIST CACHAR
         ASSAM 788101

         3: SRI AMIT RANJAN DAS

          S/O LATE JALADHAR DAS LASKAR @ LATE JALADHAR DAS

         RESIDENT OF VILLAGE SIBPUR PART I
         PO HAZARIGRAM BAZAR
         PS LAKHIPUR DIST CACHAR
         ASSAM 788101

         4: SRI ASHISH RANJAN DAS

          S/O LATE JALADHAR DAS LASKAR @ LATE JALADHAR DAS

         RESIDENT OF VILLAGE SIBPUR PART I
         PO HAZARIGRAM BAZAR
         PS LAKHIPUR DIST CACHAR
         ASSAM 78810

         VERSUS

         RABIJUL HAQUE LASKAR AND 5 ORS
                                                        Page No.# 2/3

S/O LATE MOHAMMAD ALI LASKAR, A PERMANENT RESIDENT OF
VILLAGE SINGERBOND PART II, PO AND PS LAKHIPUR, DIST CACHAR,
ASSAM 788101
PRESENTLY RESIDING AT VILLAGE SIBPUR PART I, PO HAZARIGRAM
BAZAR, PS LAKHIPUR DIST CACHAR, ASSAM 788101

2:SMTI KALPANA DAS

W/O SRI TUNU DAS

D/O LATE ADHAR CHAND DAS

RESIDENT OF VILLAGE AND PO HARINAGAR BAZAR
PS LAKHIPUR DIST CACHAR
ASSAM 788107

3:SRI JAYANTA DAS

S/O LATE ADHAR CHAND DAS

RESIDENT OF VILLAGE SIBPUR PART I
PO HAZARIGRAM BAZAR
PS LAKHIPUR DIST CACHAR
ASSAM 788101

4:SRI SASADHAR DAS @ SASADHAR DAS LASKAR
 S/O LATE DURLAV PATN

RESIDENT OF VILLAGE SIBPUR PART I
PO HAZARIGRAM BAZAR
PS LAKHIPUR DIST CACHAR
ASSAM 788101

5:SRI ASHWINI KUMAR DAS
 S/O LATE ADHAR CHAND DAS

RESIDENT OF VILLAGE SIBPUR PART I
PO HAZARIGRAM BAZAR
PS LAKHIPUR DIST CACHAR
ASSAM 788101

6:SMTI MOINA DAS
W/O MONORANJAN DAS

D/O LATE ADHAR CHAND DAS

RESIDENT OF VILLAGE SIBPUR PART I
PO HAZARIGRAM BAZAR
                                                                        Page No.# 3/3

             PS LAKHIPUR DIST CACHAR
             ASSAM 78810

Advocate for the Petitioner   : MR. S D PURKAYASTHA,

Advocate for the Respondent : ,


                                   BEFORE
                      HONOURABLE MRS. JUSTICE MALASRI NANDI

                                         ORDER

20.11.2024 Heard Mr. S. D. Purkayastha, learned counsel for the petitioner.

This appeal has been preferred under Section 100 of CPC against the judgment and order dated 05.09.2024 passed by the learned Civil Judge (Sr. Div.) No.1 Cachar, Silchar allowing the appeal being Title Appeal No. 31/2017 and thereby reversing the judgment and decree dated 26.09.2017 passed by the learned Munsiff, Lakhipur, Cachar in TS No. 125/2012.

Issue notice to the respondents by registered A/D post and usual process, returnable within 4(four) weeks.

Call for the trial court records.

Registry to procure the same.

List the matter accordingly after 4(four) weeks.

JUDGE

Comparing Assistant