Gauhati High Court
Page No.# 1/4 vs The Union Of India And 6 Ors on 18 November, 2024
Author: Devashis Baruah
Bench: Devashis Baruah
Page No.# 1/4
GAHC010026162018
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/875/2018
RANJIT DAS AND 9 ORS.
S/O- LATE JOGEN DAS, VILL- KISMT DWARIKA, P.O- BHULUKADOBA (VIA
SORBHOG), P.S- SORBHOG, DIST- BARPETA, ASSAM, PIN- 781317
2: RAMEN BARMAN
S/O- LATE HUKUM CHAN BARMAN
VILL- KISMT DWARIKA
P.O- BHULUKADOBA (VIA SORBHOG)
P.S- SORBHOG
DIST- BARPETA
ASSAM
PIN- 781317
3: ASO BALA NATH
D/O- LATE RATNESWAR NATH
VILL- KISMT DWARIKA
P.O- BHULUKADOBA (VIA SORBHOG)
P.S- SORBHOG
DIST- BARPETA
ASSAM
PIN- 781317
4: RAM PRASAD BARMAN
S/O- LATE SUDHIR BARMAN
VILL- KISMT DWARIKA
P.O- BHULUKADOBA (VIA SORBHOG)
P.S- SORBHOG
DIST- BARPETA
ASSAM
PIN- 781317
5: MANI KANTA NATH
S/O- LATE BHUPEN BATH
VILL- KISMT DWARIKA
Page No.# 2/4
P.O- BHULUKADOBA (VIA SORBHOG)
P.S- SORBHOG
DIST- BARPETA
ASSAM
PIN- 781317
6: HAR GOBINDA NATH
S/O- LATE BHUPEN BATH
VILL- KISMT DWARIKA
P.O- BHULUKADOBA (VIA SORBHOG)
P.S- SORBHOG
DIST- BARPETA
ASSAM
PIN- 781317
7: PANKAJ NATH
S/O- LATE BHUPEN BATH
VILL- KISMT DWARIKA
P.O- BHULUKADOBA (VIA SORBHOG)
P.S- SORBHOG
DIST- BARPETA
ASSAM
PIN- 781317
8: GADHE BALA DAS
W/O- LATE NAURAM DAS
VILL- KISMT DWARIKA
P.O- BHULUKADOBA (VIA SORBHOG)
P.S- SORBHOG
DIST- BARPETA
ASSAM
PIN- 781317
9: CHAJANI KANTA PATHAK
S/O- LATE BADN PATHAK
VILL- KISMT DWARIKA
P.O- BHULUKADOBA (VIA SORBHOG)
P.S- SORBHOG
DIST- BARPETA
ASSAM
PIN- 781317
10: HARKANTA DAS
S/O- LATE DHARMESWAR DAS
VILL- KISMT DWARIKA
P.O- BHULUKADOBA (VIA SORBHOG)
P.S- SORBHOG
DIST- BARPETA
Page No.# 3/4
ASSAM
PIN- 78131
VERSUS
THE UNION OF INDIA AND 6 ORS.
REP. BY THE SECRETARY TO THE UNION OF INDIA, MIN OF ROAD
TRANSPORT AND HIGHWAYS, NEW DELHI
2:THE NATIONAL HIGHWAYS AUTHORITY OF INDIA
REP. BY THE SECRETARY
B-586
SECTOR-10
DWARKA
NEW DELHI
3:THE STATE OF ASSAM
REP. BY THE PRINCIPAL SECRETARY TO THE GOVT OF ASSAM
REVENUE AND DISASTER MANAGEMENT DEPTT.
RELIEF AND REHABILITATION BRANCH
ASSAM
DISPUR
GUWAHATI-6
4:THE DEPUTY COMMISSIONER
BARPETA
P.O AND P.S- BARPETA
DIST- BARPETA
ASSAM
PIN- 781301
5:THE COMPETENT AUTHORITY
THROUGH THE DEPUTY COMMISSIONER
BARPETA
P.O AND P.S- BARPETA
DIST- BARPETA
ASSAM
PIN- 781301
6:THE PROJECT DIRECTOR
NHAI
BONGAIGAON
P.O AND P.S- BONGAIGAON
DIST- BONGAIGAON
ASSAM
PIN- 783380
7:THE CIRCLE OFFICER
Page No.# 4/4
BARNAGAR REVENUE CIRCLE
SORBHOG
DIST- BARPETA
ASSAM
PIN- 78131
For the petitioner (s) : Mr. K. R. Patgiri, Advocate
For the respondent (s) : Mr. C. Baruah, SC, NHAI
BEFORE
HON'BLE MR. JUSTICE DEVASHIS BARUAH
ORDER
18.11.2024
It has been submitted at the Bar that the matter pertaining
to whether the judgment passed in the case of Union of India &
Another vs. Darshan Singh & Others , reported in (2019) 9 SCC
304 would apply prospectively or retrospectively is still pending
before the Supreme Court.
2. Taking into account the above, list this matter again on
08.01.2025 on which date the learned counsels appearing on
behalf of the parties shall give an update in that regard.
JUDGE
Comparing Assistant
