Citation : 2024 Latest Caselaw 8396 Gua
Judgement Date : 18 November, 2024
Page No.# 1/4
GAHC010106812024
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THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/2801/2024
KALYANI DEKA HAZARIKA AND 13 ORS
W/O SRI PRAN KRISHNA HAZARIKA
AUXILIARY NURSE AND MIDWIFE (ANM NURSE)
VILLAGE TATIPARA, PO AIRPORT GUWAHATI, DIST KAMRUP M ASSAM
781015
2: SMTI TARULATA KALITA
W/OSRI APURBA MALAKAR
AUXILIARY NURSE AND MIDWIFE (ANM NURSE)
VILLAGE HAJO
PATANI
PO HAJO
DIST KAMRUP ASSAM 781102
3: SMTI BICHITRA DAS
W/O SRI NARA KANTA CHOUDHURY
AUXILIARY NURSE AND MIDWIFE (ANM NURSE)
VILLAGE MILANPUR(TEPSIA) PO BOKO
DIST KAMRUP ASSAM 781123
4: SMTI KAMINI PRABHA KALITA
W/O SRI BHUPEN CH. DEKA
AUXILIARY NURSE AND MIDWIFE (ANM NURSE) VILLAGE AGADALA
PO BAIHATA CHARIALI
DIST KAMRUP ASSAM 781381
5: SMTI DAMAYANTI KALITA
D/O SHRI SATYA RAM KALITA
AUXILIARY NURSE AND MIDWIFE (ANM NURSE)
VILLAGE BATHAN
SRIHALI
SUWALKUCHI
Page No.# 2/4
PO HALOGAON
DIST KAMRUP ASSAM 781103
6: SMTI NIJARA TALUKDAR
W/O SRI DHARMESWAR MALAKAR
AUXILIARY NURSE AND MIDWIFE (ANM NURSE)
VILLAGE HAJO
BARSHAPARI
PO HAJO
DIST KAMRUP ASSAM 781102
7: SMTI SABITRI DEKA
W/O SRI HARENDRA NATH DAS
AUXILIARY NURSE AND MIDWIFE (ANM NURSE)
VILLAGE BANGALTOLA
PO MAJARKURI
DIST KAMRUP ASSAM 781102
8: SMTI JAYMATI MEDHI
W/O LATE PRASANNA KUMAR DAS
AUXILIARY NURSE AND MIDWIFE (ANM NURSE)
VILLAGE BANGALTOLA
BARSHAPARI
PO MAJARKURI
DIST KAMRUP ASSAM 781102
9: SMTI SARASWATI DAS
W/O LATE KAMALA DAS
AUXILIARY NURSE AND MIDWIFE (ANM NURSE). VILLAGE KULHATI
HAJO
PO KULHATI DIST KAMRUP ASSAM 781104
10: SMTI KANIKA BAYAN
W/O SRI RABILOCHAN THAKURIA
AUXILIARY NURSE AND MIDWIFE (ANM NURSE)
VILLAGE NAGARBERA
DIST KAMRUP ASSAM 781127
11: SMTI TULIKA DAS
W/O SRI RAMEN DAS
AUXILIARY NURSE AND MIDWIFE (ANM NURSE)
VILLAGE GUIYA
PO SONESWAR
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DIST KAMRUP ASSAM 781382
12: SMTI SANDHYA RANI BORTHAKUR
D/O LATE SURENDRA NATH BORTHAKUR
AUXILIARY NURSE AND MIDWIFE (ANM NURSE)
VILLAGE 2 NO. GORESWAR
PO GORESWAR
DIST BAKSA
ASSAM 781366
13: SMTI LIKHANI KAKATI
W/O SRI BIREN KAKATI
AUXILIARY NURSE AND MIDWIFE (ANM NURSE)
VILLAGE DORAKAHARA
PO DORAKAHARA
DIST KAMRUP ASSAM 78110
VERSUS
THE STATE OF ASSAM AND 3 ORS
REP. BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM,
HEALTH AND FAMILY WELFARE DEPARTMENT, ASSAM SECRETARIAT, PO
ASSAM SACHIVALAYA KAMRUP M ASSAM 781006
2:THE SECRETARY TO THE GOVT. OF ASSAM
DEPARTMENT OF FINANCE
ASSAM SECRETARIAT
PO ASSAM SACHIVALAYA
781006
KAMRUP M ASSAM
3:THE DIRECTOR OF HEALTH SERVICES
FAMILY AND WELFARE DEPARTMENT
GOVT. OF ASSAM
SWASTHYA BHAWAN
HENGRABARI
GUWAHATI 781036
4:THE ACCOUNTANT GENERAL ( A AND E)
ASSAM
MAIDAMGAON
BELTOLA
GUWAHATI 78102
Advocate for the Petitioner : MR. A AHMED, MS. D GOSWAMI
Advocate for the Respondent : SC, HEALTH AND F W, SC, AG (A AND E),SC, FINANCE
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BEFORE
HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI
ORDER
Date : 18.11.2024
Heard Mr. A. Ahmed, learned counsel for the petitioner. Also heard Mr. D. Upamanyu, learned Standing Counsel for the Health and Family Welfare Department, Mr. B. Sarma, learned Standing Counsel for the Accountant General and Mr. B. Gogoi, learned Standing Counsel for the Finance Department.
Mr. A. Ahmed, learned counsel for the petitioner submits that the issue involved in the present writ petition is covered by the Judgment and Order dated 25.10.2024 passed in WP(C) No.3486/2024.
However, Mr. D. Upamanyu, learned Standing Counsel for the Health and Family Welfare Department disputes the same and seeks 2 (two) weeks time to file an affidavit-in-opposition in the matter.
Prayer is allowed.
List the matter on 12.12.2024.
JUDGE
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