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Page No.# 1/3 vs Dhiren Kalita And 3 Ors
2024 Latest Caselaw 8394 Gua

Citation : 2024 Latest Caselaw 8394 Gua
Judgement Date : 18 November, 2024

Gauhati High Court

Page No.# 1/3 vs Dhiren Kalita And 3 Ors on 18 November, 2024

Author: Malasri Nandi

Bench: Malasri Nandi

                                                                  Page No.# 1/3

GAHC010224172024




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : CRP/117/2024

         SMTI. PADMABATI DAS AND 5 ORS
         W/O LATE HAHIRAM DAS, R/O VILL- MAJKUCHI, P.O.-AMRANGA, P.S.-
         PALASHBARI, DIST- KAMRUP, ASSAM, PIN-781125

         2: NRIPENDRA KR. DAS
          S/O LATE HAHIRAM DAS
          R/O VILL- MAJKUCHI
          P.O.-AMRANGA
          P.S.-PALASHBARI
          DIST- KAMRUP
         ASSAM
          PIN-781125

         3: UTPAL DAS
          S/O LATE HAHIRAM DAS
          R/O VILL- MAJKUCHI
          P.O.-AMRANGA
          P.S.-PALASHBARI
          DIST- KAMRUP
         ASSAM
          PIN-781125

         4: SMTI. DIPIKA THAKURIA
          D/O LATE HAHIRAM DAS
          R/O VILL- MAJKUCHI
          P.O.-AMRANGA
          P.S.-PALASHBARI
          DIST- KAMRUP
         ASSAM
          PIN-781125

         5: SMTI. DHARITRY DAS NEOG
          D/O LATE HAHIRAM DAS
          R/O VILL- MAJKUCHI
                                                                          Page No.# 2/3

             P.O.-AMRANGA
             P.S.-PALASHBARI
             DIST- KAMRUP
             ASSAM
             PIN-781125

            6: SMTI. BHANU DAS
            W/O LATE SUREN CH. DAS
             R/O HOUSE NO. 57
             CHARIALI
             P.S.-BASISTHA CHARIALI
             DIST- KAMRUP (M)
            ASSAM
             PIN-78102

            VERSUS

            DHIREN KALITA AND 3 ORS
            S/O LATE RAMESH KALITA, R/O VILL- MAJKUCHI, P.O.-AMRANGA, P.S.-
            PALASHBARI, DIST- KAMRUP, ASSAM, PIN-781125

            2:SMTI. SARADA KALITA
             D/O LATE RAMESH KALITA
             R/O VILL- MAJKUCHI
             P.O.-AMRANGA
             P.S.-PALASHBARI
             DIST- KAMRUP
            ASSAM
             PIN-781125

            3:SMTI. DEBO KALITA
            W/O LATE JOGEN CH. KALITA
             R/O VILL- RANGAMATI BAGAN
             P.O.-BORDUAR
             DIST- KAMRUP
            ASSAM
             PIN-781120

            4:SATYA KALITA
             S/O LATE JOGEN CH. KALITA
             R/O VILL- RANGAMATI BAGAN
             P.O.-BORDUAR
             DIST- KAMRUP
            ASSAM
             PIN-78112

Advocate for the Petitioner   : MR. P S DEKA, MR B S DEKA,MR. B K BHAGAWATI
                                                                        Page No.# 3/3

Advocate for the Respondent : ,




                                   BEFORE
                      HONOURABLE MRS. JUSTICE MALASRI NANDI

                                      ORDER

18.11.2024 Heard Mr. P. K. Deka, learned counsel for the applicant.

This petition under Section 115 of CPC filed by the petitioner challenging the judgment dated 15.07.2024 and decree dated 19.07.2024 passed by the learned Civil Judge (Jr.Div.) Kamrup, Amingaon in Title Suit No. 2/2014.

Issue notice to the respondents by registered A/D post and usual process, returnable within 4(four) weeks.

Call for the trial court record pertaining Title Suit No. 2/2014 from the court of learned Civil Judge (Jr.Div.) Kamrup, Amingaon.

Registry to procure the same.

List the matter accordingly after 4(four) weeks.

JUDGE

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