Mohammad Alimuddin vs The State Of Assam And 2 Ors
2024 Latest Caselaw 8347 Gua

Gauhati High Court

Mohammad Alimuddin vs The State Of Assam And 2 Ors on 13 November, 2024

Author: S. K. Medhi

Bench: Sanjay Kumar Medhi

                                                                     Page No.# 1/2

GAHC010213802024




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : Crl.A./373/2024

            MOHAMMAD ALIMUDDIN
            S/O. MD. JALALUDDIN, R/O. SORA, MAMUNG LEIKAI, P/S. KAKCHING,
            DIST. THOUBAL, MANIPUR.



            VERSUS

            THE STATE OF ASSAM AND 2 ORS
            REP. BY THE PP, ASSAM.

            2:MUKESH KUMAR
             I/O. DOBOKA POLICE STATION
             DIST. HOJAI
            ASSAM.

            3:MINTU HANDIQUE
             I/O. DOBOKA POLICE STATION
             DIST. HOJAI
            ASSAM

Advocate for the Petitioner   : MR. S KAUR, L BANIK,N NEOG

Advocate for the Respondent : PP, ASSAM,
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                                     BEFORE
                   HONOURABLE MR. JUSTICE SANJAY KUMAR MEDHI
                   HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA

                                     ORDER

13-11-2024 (S. K. Medhi, J) Heard Ms. L. Banik, learned counsel for the appellant, who has preferred this appeal under Section 415 of the BNSS, 2023 against the judgment and order dated 07.08.2024 passed by the learned Special Judge, Hojai in Special (NDPS) Case No. 34/2022 under Sections 21(c)/29 of the NDPS Act, 1985 convicting the appellant to undergo RI for 18 years and to pay a fine of Rs. 1,00,000/- and in default of payment of fine to undergo further RI for another 1 year under Section 21(c) of NDPS Act.

Admit.

Call for the records.

Ms. S. Jahan, learned Addl. PP, Assam accepts notice on behalf of all the respondents.

List after 6 (six) weeks along with a report on receipt of LCR.

                                  JUDGE                        JUDGE




Comparing Assistant