On The Death Of Jharna Das @ Jhunu Das Her ... vs Sanjib Barman And Anr
2024 Latest Caselaw 8203 Gua

Gauhati High Court

On The Death Of Jharna Das @ Jhunu Das Her ... vs Sanjib Barman And Anr on 8 November, 2024

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GAHC010210882015




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : RSA/71/2015

            ON THE DEATH OF JHARNA DAS @ JHUNU DAS HER LEGAL HEIR BAPPI
            RANJAN DAS (SON)
            S/O BALARUM DAS, R/O VILL. BILASIPARA, ANANDHANAGAR, KRISHNA
            NAGAR, WARD NO. 14, BILASIPARA TOWN, P.O. BILASIPARA, DIST.
            DHUBRI, ASSAM.



            VERSUS

            SANJIB BARMAN and ANR
            S/O JUGEN BARMAN

            2:RANJIT BARMAN

             S/O JUGEN BARMAN
             BOTH ARE R/O ANANDHANAGAR
             KRISHNA NAGAR WARD NO. 14
             BILASIPARA TOWN
             P.O. BILASIPARA
             DIST. DHUBRI
             ASSAM

Advocate for the Petitioner   : MR.J AHMED, MS.S KALITA,MR.S MOLLAH,MR.A M KHAN

Advocate for the Respondent : MR G BHARADWAJ (r-1,2), MR B DEORI (r-1,2),MR.A K
DUTTA(R-1&2),MR D C NATH(R-1&2),
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                                   BEFORE
                      HONOURABLE MR. JUSTICE ROBIN PHUKAN

                                    ORDER

Date :08.11.2024

Heard Mr. J. Ahmed, learned counsel for the appellant and Mr. A.C. Sharma, learned Senior counsel, assisted by Mr. G. Bharadwaj, learned counsel for the respondents.

Argument concluded.

Judgment reserved.

JUDGE

Comparing Assistant