Jugnu Tanti vs The State Of Assam
2024 Latest Caselaw 8129 Gua

Gauhati High Court

Jugnu Tanti vs The State Of Assam on 6 November, 2024

                                                                      Page No.# 1/2

GAHC010012902013




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : Crl.Rev.P./456/2013

            JUGNU TANTI
            S/O SRI JAGAT TANTI R/O BETJAN URIA LINE UNDER MAKUM P.S. IN THE
            DIST. OF TINSUKIA, ASSAM.



            VERSUS

            THE STATE OF ASSAM




Advocate for the Petitioner   : MR.D TALUKDAR, MR. K SAIKIA,MR.P CHOUDHURY

Advocate for the Respondent : PP, ASSAM, ,




                                          BEFORE
                  THE HON'BLE MR JUSTICE ARUN DEV CHOUDHURY
                                   ORDER

06.11.2024

It is submitted by Mr. D Talukdar, learned counsel for the petitioner that another Criminal Revision Petition being Crl. Rev. P. 457/2013 is pending against the same judgment and order which is under challenge under the present case.

In view of the aforesaid, both the cases be listed for hearing on Page No.# 2/2

27.11.2024.

JUDGE

Comparing Assistant