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And One Of The Branch Offices At B.R. ... vs Anar Hussain And 6 Ors
2024 Latest Caselaw 8023 Gua

Citation : 2024 Latest Caselaw 8023 Gua
Judgement Date : 4 November, 2024

Gauhati High Court

And One Of The Branch Offices At B.R. ... vs Anar Hussain And 6 Ors on 4 November, 2024

                                                                  Page No.# 1/5

GAHC010212012024




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : MACApp./569/2024

         SHRIRAM GENERAL INSURANCE COMPANY LTD
         HAVING ITS CORPORATE AND REGISTERED OFFICE AT E-8, EPIP, RIICO
         INDUSTRIAL AREA, SITAPURA, JAIPUR, RAJASTHAN, INDIA, PIN-302022
         AND ONE OF THE BRANCH OFFICES AT B.R. ARCADE, 3RD FLOOR,
         OPPOSITE TO PRIYA PALACE HOTEL, 21, JANAPATH, ULUBARI,
         GUWAHATI-781007, KAMRUP.



         VERSUS

         ANAR HUSSAIN AND 6 ORS
         S/O. LATE OMAR ALI

         2:ASSADUL ISLAM
          S/O. LATE OMAR ALI

         3:BAHARUL ISLAM
          S/O. LATE OMAR ALI

         4:MD. AFRIQUL ISLAM
          S/O. LATE OMAR ALI

         5:MUKSIDUL ISLAM
          S/O. LATE OMAR ALI

         6:INDADUL ISLAM
          S/O. LATE OMAR ALI

         7:UMME HAPSA BEGUM
          D/O. LATE OMAR ALI

         ALL ARE RESIDENT OF-
         1 NO. BORGULI
                                                                   Page No.# 2/5

            P/O AND P/S.- ULUWANI
            DIST.- NAGAON
            ASSAM
            PIN-782125.
            RESPONDENTS NO. 3 TO 7 BEING MINOR WILL BE REPRESENTED BY
            THEIR BROTHER
            I.E. RESPONDENTS NO. 1 AND 2.

            8:RAJEN MALAKAR
             S/O. SUDHIR MALAKAR
             R/O. PORUWA HUJGAON
             P/S.- TEZPUR
             DIST.- SONITPUR
            ASSAM
             PIN-784001

            9:MD. ABDUL JALIL
             S/O. RAISUDDIN
             R/O. BATAMARI. P/S. TEZPUR
             DIST.- SONITPUR
            ASSAM
             PIN-782122.

            10:BHOLA DAS
             S/O. LATE DANDI RAM DAS
             R/O. MAZGAON KHARATI
             P/S. TEZPUR
             DIST.- SONITPUR
            ASSAM
             PIN-784001.

            11:MD. SORIFUL HASAN
             S/O. HASMAT ULLAH
             R/O. KHATOBORI
             P/O. GAGALMARI
             P/S. MAYONG
             DIST.- MORIGAON
            ASSAM
             PIN-782411

Advocate for the Petitioner   : MR. A J SAIKIA, MR. S. PEGU

Advocate for the Respondent : ,
                                                           Page No.# 3/5


Linked Case : I.A.(Civil)/3336/2024

SHRIRAM GENERAL INSURANCE COMPANY LTD
HAVING ITS CORPORATE AND REGISTERED OFFICE AT E-8
EPIP
RIICO INDUSTRIAL AREA
SITAPURA
JAIPUR
RAJASTHAN
INDIA
PIN-302022 AND ONE OF THE BRANCH OFFICES AT B.R. ARCADE
3RD FLOOR
OPPOSITE TO PRIYA PALACE HOTEL
21
JANAPATH
ULUBARI
GUWAHATI-781007
KAMRUP.


VERSUS

ANAR HUSSAIN AND 6 ORS
S/O. LATE OMAR ALI

2:ASSADUL ISLAM
S/O. LATE OMAR ALI

3:BAHARUL ISLAM
S/O. LATE OMAR ALI

4:MD. AFRIQUL ISLAM
S/O. LATE OMAR ALI

5:MUKSIDUL ISLAM
S/O. LATE OMAR ALI

6:INDADUL ISLAM
S/O. LATE OMAR ALI

7:UMME HAPSA BEGUM
D/O. LATE OMAR ALI

ALL ARE RESIDENT OF-
1 NO. BORGULI
 P/O AND P/S.- ULUWANI
 DIST.- NAGAON
                                                       Page No.# 4/5

ASSAM
PIN-782125.
RESPONDENTS NO. 3 TO 7 BEING MINOR WILL BE REPRESENTED BY
THEIR BROTHER
I.E. RESPONDENTS NO. 1 AND 2.

8:RAJEN MALAKAR
S/O. SUDHIR MALAKAR
R/O. PORUWA HUJGAON
P/S.- TEZPUR
DIST.- SONITPUR
ASSAM
PIN-784001

9:MD. ABDUL JALIL
S/O. RAISUDDIN
R/O. BATAMARI. P/S. TEZPUR
DIST.- SONITPUR
ASSAM
PIN-782122.

10:BHOLA DAS
S/O. LATE DANDI RAM DAS
R/O. MAZGAON KHARATI
P/S. TEZPUR
DIST.- SONITPUR
ASSAM
PIN-784001.

11:MD. SORIFUL HASAN
S/O. HASMAT ULLAH
R/O. KHATOBORI
P/O. GAGALMARI
P/S. MAYONG
DIST.- MORIGAON
ASSAM
PIN-782411.
------------
Advocate for : MR. A J SAIKIA
Advocate for : appearing for ANAR HUSSAIN AND 6 ORS
                                                                                Page No.# 5/5

                                    BEFORE
                          HONOURABLE MR. JUSTICE K. SEMA

                                          ORDER

Date : 04-11-2024

Heard Mr. A.J Saikia, learned counsel for the appellant.

The appeal has been filed under section 173 of the M.V Act, 1988 against the judgment & award dated 10/07/2024 passed by the learned Member Motor Accident Claims Tribunal, Nagaon, Assam in MAC Case No. 178/2021.

Issue notice to the respondents returnable after 4(four) weeks.

The learned counsel for the appellant shall take steps for service of notice upon the respondents by registered post with AD within a period of 7 days from today.

JUDGE

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