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Shantilal Dudhoria vs Sailendra Kr. Das And 3 Ors
2024 Latest Caselaw 4086 Gua

Citation : 2024 Latest Caselaw 4086 Gua
Judgement Date : 7 June, 2024

Gauhati High Court

Shantilal Dudhoria vs Sailendra Kr. Das And 3 Ors on 7 June, 2024

Author: Parthivjyoti Saikia

Bench: Parthivjyoti Saikia

                                                                      Page No.# 1/3

GAHC010111672024




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                I.A.(Civil)/1687/2024

         SHANTILAL DUDHORIA
         S/O LATE LATE SAMPATMAL DUDHORIA
         R/O P.B. COMPLEX
         A.T. ROAD
         GUWAHATI- 781001
         DIST.- KAMRUP (M)
         ASSAM.


          VERSUS

         SAILENDRA KR. DAS AND 3 ORS.
         S/O LATE NABIN CH. DAS
         R/O HOUSE NO. 3
         BISHNU RABHA PATH
         KACHARI BASTI
         GANESHGURI
         P.S.- DISPUR
         GUWAHATI- 781005
         DIST.- KAMRUP (M)
         ASSAM.


         ------------
         Advocate for : MR. O P BHATI
         Advocate for : FOR CAVEATOR appearing for SAILENDRA KR. DAS AND 3 ORS.



                             Case No. : RFA/39/2024

         SHANTILAL DUDHORIA
         S/O LATE LATE SAMPATMAL DUDHORIA,
         R/O P.B. COMPLEX, A.T. ROAD, GUWAHATI- 781001, DIST.- KAMRUP (M),
                                                                    Page No.# 2/3

            ASSAM.



            VERSUS

            SAILENDRA KR. DAS AND 3 ORS.
            S/O LATE NABIN CH. DAS,
            R/O HOUSE NO. 3, BISHNU RABHA PATH, KACHARI BASTI, GANESHGURI,
            P.S.- DISPUR, GUWAHATI- 781005, DIST.- KAMRUP (M), ASSAM.

            2:BINOD DAS
             S/O LATE JOGESH CHANDRA DAS

            R/O HOUSE NO. 27
            COL. SIVA RAM BORA LANE
            KHARGULI
            P.S.- LATASHIL
            GUWAHATI- 781004
            DIST.- KAMRUP(M)
            ASSAM.

            3:RADHEY SHYAM PAREEK
             S/O SRI LUNKARANJI PAREEK

            R/O S.J. ROAD
            ATHGAON
            GUWAHATI- 781001
            DIST.- KAMRUP(M)
            ASSAM.

            4:MUKUT DAS
             S/O LATE JOGESH CHANDRA DAS

            R/O HOUSE NO. 27
            COL. SIVA RAM BORA LANE
            KHARGULI
            P.S.- LATASHIL
            GUWAHATI- 781004
            DIST.- KAMRUP(M)
            ASSAM

Advocate for the Petitioner   : MR. O P BHATI

Advocate for the Respondent : FOR CAVEATOR
                                                                       Page No.# 3/3


                                  BEFORE
                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                     ORDER

Date : 07.06.2024

Heard Mr. O.P. Bhati, learned counsel appearing for the applicant.

The learned counsel, Mr. H. Sarmah representing the caveator/respondent No.1 has failed to appear on call.

Since the connected appeal has been admitted for hearing, the judgment and decree dated 09.05.2024 passed by the Civil Judge (Senior Division) No. 2, Kamrup (M) at Guwahati in Title Suit No. 132 of 2017 shall remain stayed till disposal of the appeal.

The IA stands disposed of.

JUDGE

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