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Oriental Insurance Company Ltd vs Renu Das And 2 Ors
2023 Latest Caselaw 4011 Gua

Citation : 2023 Latest Caselaw 4011 Gua
Judgement Date : 27 September, 2023

Gauhati High Court
Oriental Insurance Company Ltd vs Renu Das And 2 Ors on 27 September, 2023
                                                               Page No.# 1/2

GAHC010217082023




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                              I.A.(Civil)/2920/2023

         ORIENTAL INSURANCE COMPANY LTD.
         (A CENTRAL GOVT. UNDERTAKING) HAVING ITS REGIONAL OFFICE AT
         GUWAHATI
          G.S. ROAD
          ULUBARI
          GUWAHATI- 781007
          REP. BY THE DEPUTY MANAGER
          GAUHATI REGIONAL OFFICE
          ULUBARI
          GUWAHATI- 781005.


          VERSUS

         RENU DAS AND 2 ORS.
         W/O SRI SHOBHAN DAS
         VILL.- MAJGAON
         HATBHANGA CHUBURI
         P.O.- HALEM
         P.S.- TEZPUR
         DIST.- SONITPUR
         ASSAM
         PIN- 784170. PRESENT ADDRESS- C/O ARUN MEDHI
         R/O UZANBAZAR
         NOWJAN ROAD
         GUWAHATI
         P.O. AND P.S.- UZANBAZAR
         DIST.- KAMRUP (M)
         ASSAM
         PIN- 781001.

         2:PRAKASH SINGH
         S/O AMARJIT SINGH
                                                                                  Page No.# 2/2

           C/O JUGAL DAS
           HOUSE NO. 21
           RGB ROAD
           GUWAHATI
           P.O. AND P.S.- FATASIL AMBARI
           DIST.- KAMRUP (M)
           ASSAM
           PIN- 781025.
           3:RAMKRISHNA ROY
           S/P PUNITLAL ROY

           R/O GANESHGURI
           P.O.- BHANGAGARH
           P.S.- DISPUR
           DIST.- KAMRUP (M)
           ASSAM
           PIN- 781005.
           ------------
           Advocate for : MS. R D MOZUMDAR
           Advocate for : appearing for RENU DAS AND 2 ORS.



                                    BEFORE
                   HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                            ORDER

27.09.2023 Since the connected appeal has been admitted for hearing, the operation of the judgment and order dated 23.06.2023, passed by the learned Member, MACT No. 2, Kamrup (M), Guwahati in MAC Case No. 03/2019 shall remain stayed till disposal of the appeal.

The IA(C) stands disposed of.

JUDGE

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