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Case No. : I.A.(Civil)/2560/2023 vs Xxxxxxx
2023 Latest Caselaw 3953 Gua

Citation : 2023 Latest Caselaw 3953 Gua
Judgement Date : 25 September, 2023

Gauhati High Court
Case No. : I.A.(Civil)/2560/2023 vs Xxxxxxx on 25 September, 2023
                                                                                      Page No.# 1/1

GAHC010193492023




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : I.A.(Civil)/2560/2023
            XXXXXXX
            XXXXXXX

            VERSUS
            XXXXXXX
            XXXXXXX


Advocate for the Petitioner   : MS. D DEVI

Advocate for the Respondent :


                                   BEFORE
                  HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                             ORDER

25.09.2023 Heard Mr. R. De, learned counsel for the applicant.

Since the connected MAT Appeal 38/2023 has been admitted for hearing, the Judgment and Decree dated 03.06.2023 passed by learned District Judge, Sivasagar in Title Suit (Matrimonial) No. 84/2022 shall remain stayed till disposal of the appeal.

The IA(C) stands disposed of.

JUDGE

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