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Mandel Lalthlangama Durpui vs The State Of Assam
2023 Latest Caselaw 3950 Gua

Citation : 2023 Latest Caselaw 3950 Gua
Judgement Date : 25 September, 2023

Gauhati High Court
Mandel Lalthlangama Durpui vs The State Of Assam on 25 September, 2023
                                                                         Page No.# 1/2

GAHC010031432022




                           THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                       Case No. : I.A.(Crl.)/88/2022 in Crl.A./30/2022



         MANDEL LALTHLANGAMA DURPUI
         S/O T.T. VELA DURPUI
         VILLAGE FIANGPUI
         PS HAFLONG
         DIST DIMA HASAO ASSAM


             VERSUS

         THE STATE OF ASSAM
         REPRESENTED BY PP ASSAM


         ------------
         Advocate for : MR. J LASKAR
         Advocate for : PP
         ASSAM appearing for THE STATE OF ASSAM




                                   BEFORE
                      HON'BLE MR. JUSTICE ROBIN PHUKAN

                                          ORDER

25.09.2023

In view of the common judgment and order passed today in Crl.A. Nos.30/2022 Page No.# 2/2

and 35/2022, the I.A. stands disposed of.

Sd/- Robin Phukan JUDGE

Comparing Assistant

 
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