Samsul Hoque Barbhuiya vs The State Of Assam And 3 Ors
2023 Latest Caselaw 3947 Gua

                                                                    Page No.# 1/2

GAHC010122622020




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : WP(C)/3616/2020

            SAMSUL HOQUE BARBHUIYA
            S/O LT. MASUR ALI BARBHUIYA, R/O ABDUL GANI ROAD, N.S. ROAD,
            HAILAKANDI TOWN, NO. 12, P.S. AND DIST. HAILAKANDI, ASSAM



            VERSUS

            THE STATE OF ASSAM AND 3 ORS.
            REP BY THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM,
            DEPTT. OF HEALTH SERVICE DISPUR, GUWAHATI-6

            2:THE DIRECTOR OF HEALT SERVICES
            ASSAM
             HENGRABARI
             GUWAHATI-36

            3:THE JOINT DIRECTOR OF HEALTH SERVICES
             HAILAKANDI OLD HOSPITAL CAMPUS
             P.O. AND DIST. HAILAKANDI
            788151

            4:THE BOARD OF SECONDARY EDUCATION
            ASSAM
             REP. BY ITS SECRETARY BAMUNIMAIDAM
             GUWAHATI-78102

Advocate for the Petitioner   : MR. A H M R CHOUDHURY

Advocate for the Respondent : SC, HEALTH
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                                     BEFORE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                     ORDER

25.09.2023

List the matter on 29.09.2023 enabling the learned counsel for the

petitioner to place a judgment in the matter.

Ms. D. Borah, learned Standing Counsel, Health & Family Welfare

Department appears for the respondent nos. 1, 2 & 3. None appears for the

SEBA.

JUDGE

Comparing Assistant