Tapojyoti Sengupta vs Gauhati Municipal Corporation ...
2023 Latest Caselaw 3912 Gua

                                                              Page No.# 1/2

GAHC010035972022




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WP(C)/1542/2022

         TAPOJYOTI SENGUPTA
         S/O ASHISH SENGUPTA, HOUSE NO.10, KALYANI SREEMANTA BHAWAN,
         DANISH ROAD, PANBAZAR, GUWAHATI-781001



         VERSUS

         GAUHATI MUNICIPAL CORPORATION AND 6 ORS
         REPRESENTED BY ITS COMMISSIONER PANBAZAR, GUWAHATI-781001

         2:MAYOR-IN-COUNCIL (APPEAL)
          GAUHATI MUNICIPAL CORPORATION
          PANBAZAR
          GUWAHATI-781001

         3:THE MAYOR
          GAUHATI MUNICIPAL CORPORATION
          PANBAZAR
          GUWAHATI-781001

         4:THE COMMISSIONER
          GAUHATI MUNICIPAL CORPORATION
          PANBAZAR
          GUWAHATI-781001

         5:THE ADDITIONAL COMMISSIONER
          GAUHATI MUNICIPAL CORPORATION
          PANBAZAR
          GUWAHATI-781001

         6:THE DEPUTY COMMISSIONER
          CENTRAL ZONE
          GAUHATI MUNICIPAL CORPORATION
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             PANBAZAR
             GUWAHATI-781001

             7:THE MUNICIPAL SECRETARY
              GAUHATI MUNICIPAL CORPORATION
              PANBAZAR
              GUWAHATI-78100

Advocate for the Petitioner   : MR. D GOSWAMI

Advocate for the Respondent : SC, GMC




                                     BEFORE
                      HONOURABLE MR. JUSTICE SOUMITRA SAIKIA

                                        ORDER

22.09.2023

List the matter on 27.09.2023 enabling the learned counsel for the petitioner to

produce a copy of the judgment and order passed by the Hon'ble Supreme Court in N.

Parameswaran Unni vs. G. Kannan in (2017) 5 SCC 737.

JUDGE

Comparing Assistant