Pranab Jyoti Baishya vs Bhaskar Kr. Baishya And 3 Ors
2023 Latest Caselaw 3888 Gua

                                                               Page No.# 1/3

GAHC010150922020




                           THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)


          I.A.(Civil)/3131/2022

         PRANAB JYOTI BAISHYA
         S/O- LATE HANGSHA NATH BAISHYA
         NARIKAL BASTI
         P.O. GUWAHATI- 781027
         DIST.- KAMRUP(M)
         ASSAM AND PRESENTLY RESIDING AT FLAT NO. A- 10783
         DLF
         WESTERN HEIGHTS
         AKASHAYANAGAR
         P.O. BENGALURU- 560068
         KARNATAKA.


          VERSUS

         BHASKAR KR. BAISHYA AND 3 ORS.
         S/O- LATE HANGSHA NATH BAISHYA
          R/O- H/NO. 8
          SAMANNAY PATH
          CHRISTIAN BASTI
          DISPUR
          P.O. GUWAHATI- 781005
          DIST.- KAMRUP(M)
          ASSAM AND PRESENTLY RESIDING AT VILLAGE- BETKUTCHI
         (NOONMATI)
          LAKHRA
          MOUZA- BELTOLA
          P.O. GUWAHATI- 781034
          DIST.- KAMRUP(M)
          ASSAM.

         2:SMTI. USHA RANI BAISHYA
         W/O- LATE HANGSHA NATH BAISHYA
                                                                           Page No.# 2/3

             H/NO. 8
             SAMANNAY PATH
             CHRISTIAN BASTI
             DISPUR
             P.O. GUWAHATI- 781005
             DIST.- KAMRUP(M)
             ASSAM.
             3:HEMANTA KUMAR BAISHYA
             S/O- LATE HANGSHA NATH BAISHYA
             H/NO. 72
             SENDURI ALI PATH
             ZOO ROAD
             NABIN NAGAR
             P.S. GEETA NAGAR
             P.O. GUWAHATI- 781032
             DIST.- KAMRUP(M)
             ASSAM.
             4:SMTI. SABITA PATGIRI
             D/O- LATE HANGSHA NATH BAISHYA
             W/O- SRI AMIYA KUMAR PATGIRI
             H/NO. 24
             BYE LANE NO. 1
             LAKHIMI NAGAR
             NAMGHAR PATH
             P.S. HATIGAON
             P.O. GUWAHATI- 781019
             DIST.- KAMRUP(M)
             ASSAM.
             ------------
             Advocate for : MR S SARMA
             Advocate for : MR. T U LASKAR appearing for BHASKAR KR. BAISHYA AND 3
             ORS.



                                      :: BEFORE ::
                       HON'BLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                      O R D E R

21.09.2023

In view of the judgment passed today in the connected Regular Page No.# 3/3

First Appeal, this Interlocutory Application stands disposed of.

JUDGE

Comparing Assistant