Sangita Roy vs Kuldip Lahkar
2023 Latest Caselaw 3854 Gua

                                                         Page No.# 1/2

GAHC010211042023




                          THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

          I.A.(Civil)/2838/2023

         SANGITA ROY
         D/O SRI HARAKANTA ROY
         VILL.- SRIPURDEOR
         P.O.- ADALBARI
         P.S.- MUSHALPUR
         DIST.-BAKSA
         ASSAM- 781372.


          VERSUS

         KULDIP LAHKAR
         S/O SRI CHAKRAPANI LAHKAR
         VILL.- SRIPURDEOR
         P.O.- ADALBARI
         P.S.- MUSHALPUR
         DIST.-BAKSA
         ASSAM- 781372.


         ------------
         Advocate for : MR G N SAHEWALLA
         Advocate for : appearing for KULDIP LAHKAR
                                                                  Page No.# 2/2



                                    :: BEFORE ::
                      HON'BLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                    O R D E R

20.09.2023

Heard the learned counsel Ms. S. Todi appearing for the applicant.

Since the connected appeal has been admitted for hearing, the judgment and order dated 16.08.2023 passed by the learned District Judge, Baksa, Mushalpur in T.S.(M) 08/2020 shall remain stayed till disposal of the appeal.

The I.A. stands disposed of.

JUDGE

Comparing Assistant