Citation : 2023 Latest Caselaw 3823 Gua
Judgement Date : 20 September, 2023
Page No.# 1/10
GAHC010051602023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : RSA/99/2023
BINOD KUMAR AGARWALLA(SARAF)
S/O LATE BAXIRAM AGARWALLA (SARAF)
C/O LUBRICANT HOUSE,
H.S ROAD, DIBRUGARH TOWN, PO, PS AND DIST DIBRUGARH, ASSAM
VERSUS
SHREEPRAKASH KAYAL AND ORS.
S/O LATE HEMRAJ KAYAL
RESIDENT OF PUJA GHAT ROAD, DIBRUGARH TOWN, PO, PS AND DIST
DIBRUGARH, ASSAM, THE KARTA OF THE HUF KNOWN AS HEMRAJ
SHREEPRAKASH WHICH AT PRESENT CONSIST OF HIMSELF AND HIS
TWO SONS, SHRI MANISH KUMAR KEYAL AND SHRI MAYANK KUMAR
KAYAL.
2:DEDRAJ AGARWALLA (SARAF) (SINCE DECEASED) THROUGH HIS
LEGAL HEIRS SMTI CHANDA DEVI AGARWALLA
W/O LATE DEDRAJ AGARWALLA (SARAF)
RESIDENT OF BANSHBARI
SHANTIPARA
DIBRUGARH TOWN
PO
PS AND DIST DIBRUGARH
ASSAM
3:SHRI SUDHIR KUMAR AGARWALLA
S/O LATE DEDRAJ AGARWALLA (SARAF)
RESIDENT OF BANSHBARI
SHANTIPARA
DIBRUGARH TOWN
PO
PS AND DIST DIBRUGARH
Page No.# 2/10
ASSAM
4:SHRI SUDIP KUMAR AGARWALLA
S/O LATE DEDRAJ AGARWALLA (SARAF)
RESIDENT OF BANSHBARI
SHANTIPARA
DIBRUGARH TOWN
PO
PS AND DIST DIBRUGARH
ASSAM
5:SMTI SURUCHI AGARWALLA
W/O SHRI SUNIL AGARWALLA
D/O LATE DEDRAJ AGARWALLA (SARAF)
RESIDENT OF BANSHBARI
SHANTIPARA
DIBRUGARH TOWN
PO
PS AND DIST DIBRUGARH
ASSAM
6:SHRI RAM KUMAR DHANUKA
S/O LATE HANUMA PRASAD DHANUKA
RESIDENT OF 4
SAKLATE PALACE
KOLKATA 700013
IN THE C/O SHRI RAM KUMAR DHANUKA
7:SHRI SEWBHAGWAN DHANUKA
S/O LATE HANUMA PRASAD DHANUKA
RESIDENT OF 4
SAKLATE PALACE
KOLKATA 700013
IN THE C/O SHRI RAM KUMAR DHANUKA
8:SHRI RAJ KUMAR DHANUKA
S/O LATE HANUMA PRASAD DHANUKA
RESIDENT OF 4
SAKLATE PALACE
KOLKATA 700013
IN THE C/O SHRI RAM KUMAR DHANUKA
9:HARI PRASAD DHANUKA
DIED IN 2010 S/O LATE HANUMA PRASAD DHANUKA
Page No.# 3/10
REPRESENTED BY SMTI RITU AGARWALLA
KHALIHAMARI
DIBRUGARH TOWN
PO
PS AND DIST DIBRUGARH
ASSAM
10:SMTI NITU AGARWALLA
KHALIHAMARI
DIBRUGARH TOWN
PO
PS AND DIST DIBRUGARH
ASSAM
11:SMTI MINU AGARWALLA
KHALIHAMARI
DIBRUGARH TOWN
PO
PS AND DIST DIBRUGARH
ASSAM
12:MRS. TULSI DEVI GARODIA
W/O LATE RAM GOPAL GARODIA
RESIDENT OF JYOTINAGAR
DIBRUGARH TOWN
PO
PS AND DIST DIBRUGARH
ASSAM
13:MRS. SABITA BERIWAL
W/O PRAMOD KUMAR BERIWAL
C/O MRS. MADANLAL RAMESH KUMAR
A.T ROAD
PO DIKOM
DIST DIBRUGARH
ASSAM
14:MRS. PUSHPA DEVI RAMRIKA
W/O SRI SANWARMAL RAMRIKA
(PRESS REPORTER) HAZARIBAG
JHARKHAND
SL 13 TO 15 ARE THE MARRIED DAUGHTER OF LATE HANUMA PRASAD
DHANUKA
15:SHRI JAGDISH AGARWALLA (SARAF)
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S/O LATE BAXIRAM AGARWALLA (SARAF) C/O TYRE HOUSE
NEAR DTO OFFICE MAKUM ROAD
PO AND DIST TINSUKIA
ASSAM
16:MRS. RAMCHANDRA DHANUKA
W/O LATE RAMCHANDRA DHANUKA
KHALIHAMARI
NAAMGHAR
(NOW KNOWN AS K.C GOGOIPATH) KHALIHAMARI
DIBRUGARH TOWN
ASSAM
17:SHRI JUGAL DHANUKA
S/O LATE RAMCHANDRA DHANUKA
RESIDENT OF KHALIHAMARI
NAMGHAR (K.C GOGOI PATH) . KHALIHAMARI
DIBRUGARH TOWN
PO AND PS AND DIST DIBRUGARH
ASSAM
18:SHRI VIJAY DHANUKA
S/O LATE RAMCHANDRA DHANUKA
RESIDENT OF KHALIHAMARI
NAMGHAR (K.C GOGOI PATH) . KHALIHAMARI
DIBRUGARH TOWN
PO AND PS AND DIST DIBRUGARH
ASSAM
19:SHRI GOBIND DHANUKA
S/O LATE RAMCHANDRA DHANUKA
RESIDENT OF KHALIHAMARI
NAMGHAR (K.C GOGOI PATH) . KHALIHAMARI
DIBRUGARH TOWN
PO AND PS AND DIST DIBRUGARH
ASSAM
20:SUSHIL DHANUKA
DIED ON JAN. 2013 REPRESENTED BY HIS WIFE NANDA DHANUKA
W/O LATE SUSHIL DHANUKA
RESIDENT OF KHALIHAMARI
NAMGHAR (K.C GOGOI PATH) . KHALIHAMARI
DIBRUGARH TOWN
PO AND PS AND DIST DIBRUGARH
Page No.# 5/10
ASSAM
21:MISS KHUSBOO DHANUKA
D/O LATE SUSHIL DHANUKA
RESIDENT OF KHALIHAMARI
NAMGHAR (K.C GOGOI PATH) . KHALIHAMARI
DIBRUGARH TOWN
PO AND PS AND DIST DIBRUGARH
ASSAM
22:MISS HARSHIKA DHANUKA
D/O LATE SUSHIL DHANUKA
RESIDENT OF KHALIHAMARI
NAMGHAR (K.C GOGOI PATH) . KHALIHAMARI
DIBRUGARH TOWN
PO AND PS AND DIST DIBRUGARH
ASSAM
23:SMTI SARLA DEVI
D/O LATE RAMCHANDRA DHANUKA
RESIDENT OF KHALIHAMARI
NAMGHAR (K.C GOGOI PATH) . KHALIHAMARI
DIBRUGARH TOWN
PO AND PS AND DIST DIBRUGARH
ASSA
Advocate for the Petitioner : MR SISHIR DUTTA
Advocate for the Respondent :
Linked Case : I.A.(Civil)/1635/2023
BINOD KUMAR AGARWALLA(SARAF) S/O LATE BAXIRAM AGARWALLA (SARAF) C/O LUBRICANT HOUSE H.S ROAD DIBRUGARH TOWN PO PS AND DIST DIBRUGARH ASSAM
VERSUS Page No.# 6/10
SHREEPRAKASH KAYAL AND ORS. S/O LATE HEMRAJ KAYAL RESIDENT OF PUJA GHAT ROAD DIBRUGARH TOWN PO PS AND DIST DIBRUGARH ASSAM THE KARTA OF THE HUF KNOWN AS HEMRAJ SHREEPRAKASH WHICH AT PRESENT CONSIST OF HIMSELF AND HIS TWO SONS SHRI MANISH KUMAR KEYAL AND SHRI MAYANK KUMAR KAYAL.
2:DEDRAJ AGARWALLA (SARAF) (SINCE DECEASED) THROUGH HIS LEGAL HEIRS SMTI CHANDA DEVI AGARWALLA W/O LATE DEDRAJ AGARWALLA (SARAF) RESIDENT OF BANSHBARI SHANTIPARA DIBRUGARH TOWN PO PS AND DIST DIBRUGARH ASSAM 3:SHRI SUDHIR KUMAR AGARWALLA S/O LATE DEDRAJ AGARWALLA (SARAF) RESIDENT OF BANSHBARI SHANTIPARA DIBRUGARH TOWN PO PS AND DIST DIBRUGARH ASSAM 4:SHRI SUDIP KUMAR AGARWALLA S/O LATE DEDRAJ AGARWALLA (SARAF) RESIDENT OF BANSHBARI SHANTIPARA DIBRUGARH TOWN PO PS AND DIST DIBRUGARH ASSAM 5:SMTI SURUCHI AGARWALLA W/O SHRI SUNIL AGARWALLA
D/O LATE DEDRAJ AGARWALLA (SARAF) RESIDENT OF BANSHBARI SHANTIPARA DIBRUGARH TOWN PO PS AND DIST DIBRUGARH ASSAM 6:SHRI RAM KUMAR DHANUKA S/O LATE HANUMA PRASAD DHANUKA RESIDENT OF 4 Page No.# 7/10
SAKLATE PALACE KOLKATA 700013 IN THE C/O SHRI RAM KUMAR DHANUKA
7:SHRI SEWBHAGWAN DHANUKA S/O LATE HANUMA PRASAD DHANUKA RESIDENT OF 4 SAKLATE PALACE KOLKATA 700013 IN THE C/O SHRI RAM KUMAR DHANUKA
8:SHRI RAJ KUMAR DHANUKA S/O LATE HANUMA PRASAD DHANUKA RESIDENT OF 4 SAKLATE PALACE KOLKATA 700013 IN THE C/O SHRI RAM KUMAR DHANUKA
9:HARI PRASAD DHANUKA DIED IN 2010 S/O LATE HANUMA PRASAD DHANUKA REPRESENTED BY SMTI RITU AGARWALLA KHALIHAMARI DIBRUGARH TOWN PO PS AND DIST DIBRUGARH ASSAM 10:SMTI NITU AGARWALLA KHALIHAMARI DIBRUGARH TOWN PO PS AND DIST DIBRUGARH ASSAM 11:SMTI MINU AGARWALLA KHALIHAMARI DIBRUGARH TOWN PO PS AND DIST DIBRUGARH ASSAM 12:MRS. TULSI DEVI GARODIA W/O LATE RAM GOPAL GARODIA
RESIDENT OF JYOTINAGAR DIBRUGARH TOWN PO PS AND DIST DIBRUGARH ASSAM 13:MRS. SABITA BERIWAL W/O PRAMOD KUMAR BERIWAL Page No.# 8/10
C/O MRS. MADANLAL RAMESH KUMAR
A.T ROAD PO DIKOM DIST DIBRUGARH ASSAM 14:MRS. PUSHPA DEVI RAMRIKA W/O SRI SANWARMAL RAMRIKA (PRESS REPORTER) HAZARIBAG JHARKHAND
SL 13 TO 15 ARE THE MARRIED DAUGHTER OF LATE HANUMA PRASAD DHANUKA 15:SHRI JAGDISH AGARWALLA (SARAF) S/O LATE BAXIRAM AGARWALLA (SARAF) C/O TYRE HOUSE NEAR DTO OFFICE MAKUM ROAD PO AND DIST TINSUKIA ASSAM 16:MRS. RAMCHANDRA DHANUKA W/O LATE RAMCHANDRA DHANUKA
KHALIHAMARI NAAMGHAR (NOW KNOWN AS K.C GOGOIPATH) KHALIHAMARI DIBRUGARH TOWN ASSAM 17:SHRI JUGAL DHANUKA S/O LATE RAMCHANDRA DHANUKA
RESIDENT OF KHALIHAMARI NAMGHAR (K.C GOGOI PATH) . KHALIHAMARI DIBRUGARH TOWN PO AND PS AND DIST DIBRUGARH ASSAM 18:SHRI VIJAY DHANUKA S/O LATE RAMCHANDRA DHANUKA
RESIDENT OF KHALIHAMARI NAMGHAR (K.C GOGOI PATH) . KHALIHAMARI DIBRUGARH TOWN PO AND PS AND DIST DIBRUGARH ASSAM 19:SHRI GOBIND DHANUKA S/O LATE RAMCHANDRA DHANUKA
RESIDENT OF KHALIHAMARI NAMGHAR (K.C GOGOI PATH) . KHALIHAMARI DIBRUGARH TOWN Page No.# 9/10
PO AND PS AND DIST DIBRUGARH ASSAM 20:SUSHIL DHANUKA DIED ON JAN. 2013 REPRESENTED BY HIS WIFE NANDA DHANUKA W/O LATE SUSHIL DHANUKA RESIDENT OF KHALIHAMARI NAMGHAR (K.C GOGOI PATH) . KHALIHAMARI DIBRUGARH TOWN PO AND PS AND DIST DIBRUGARH ASSAM 21:MISS KHUSBOO DHANUKA D/O LATE SUSHIL DHANUKA RESIDENT OF KHALIHAMARI NAMGHAR (K.C GOGOI PATH) . KHALIHAMARI DIBRUGARH TOWN PO AND PS AND DIST DIBRUGARH ASSAM 22:MISS HARSHIKA DHANUKA D/O LATE SUSHIL DHANUKA RESIDENT OF KHALIHAMARI NAMGHAR (K.C GOGOI PATH) . KHALIHAMARI DIBRUGARH TOWN PO AND PS AND DIST DIBRUGARH ASSAM 23:SMTI SARLA DEVI D/O LATE RAMCHANDRA DHANUKA RESIDENT OF KHALIHAMARI NAMGHAR (K.C GOGOI PATH) . KHALIHAMARI DIBRUGARH TOWN PO AND PS AND DIST DIBRUGARH ASSAM
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Advocate for : MR SISHIR DUTTA Advocate for : appearing for SHREEPRAKASH KAYAL AND ORS.
BEFORE HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA
ORDER Date : 20.09.2023
Heard Mr. S. Dutta, learned Sr. counsel for the appellant.
Since the connected appeal has already been admitted for hearing, the Page No.# 10/10
operation of the impugned judgment and decree dated 12.08.2013 passed by the learned Munsiff No. 1, Dibrugarh in T.S. Case No. 176/2007 and the judgment and decree dated 01.12.2022 passed by the learned Civil Judge, Dibrugarh in T.A. 59/2013 shall remain stayed till disposal of the connected appeal.
The interlocutory application stands disposed of.
JUDGE
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