Citation : 2023 Latest Caselaw 3643 Gua
Judgement Date : 11 September, 2023
Page No.# 1/3
GAHC010080752008
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/1891/2008
ALL ASSAM ENGLISH MEDIUM SCHOOLS' ASSOCIATION
REP. BY ITS PRESIDENT, SRI MRITUNJAY SHUKLA, C/O. MODERN
ENGLISH SCHOOL, KAHILIPARA, GHY-19
VERSUS
1: THE STATE OF ASSAM AND ORS REP. BY THE COMMISSIONER AND
SECY. TO THE GOVT.OF ASSAM, EDUCATION DEPTT., DISPUR,GHY-6,
ASSAM
2:THE DIRECTOR OF SECONDARY EDUCATION
KAHILIPARA GHY-19 ASSAM
3:THE DIRECTOR OF ELEMENTARY EDUCATION
KAHILIPARA GHY-19 ASSAM
4:MINISTRY OF HUMAN RESOURCE DEVELOPMENT GOVT.OF INDIA REP.
BY ITS SECY. SCHOOL EDUCATION and LITERACY NEW DELHI.
5:CENTRAL BOARD OF SECONDARY EDUCATION REP. BY ITS CHAIRMAN
2 COMMUNITY CENTRE PREET VIHAR NEW DELHI-110092
6:BOARD OF SECONDARY EDUCTION
REP. BY ITS CHAIRMAN BAMUNIMAIDAN GHY-21
7:ASSAM HIGHER SECONDARY EDUCATION COUNCIL
REP. BY ITS CHAIRMAN BAMUNIMAIDAN GHY-2
Linked Case : WP(C)/2806/2012
DELHI PUBLIC SCHOOL, NUMALIGARH REP. BY ITS PRINCIPAL
NRL TOWNSHIP NUMALIGARH DIST.- GOLAGHAT PIN- 785699 ASSAM.
Page No.# 2/3
VERSUS
1: THE STATE OF ASSAM AND ORS REP. BY THE COMMISSIONER and SECY.
GOVT. OF ASSAM EDUCATION DEPTT. DISPUR GHY- 6.
2:THE DIRECTOR OF SECONDARY EDUCATION
KAHILIPARA GHY- 19.
3:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAM KAHILIPARA GHY- 19.
4:MINISTRY OF HUMAN RESOURCE DEVELOPMENT GOVT. OF INDIA REP.
BY ITS SECY. SCHOOL EDUCATION and LITERACY NEW DELHI.
5:THE CENTRAL BOARD OF SECONDARY EDUCATION REP. BY ITS
CHAIRMAN 2 COMMUNITY CENTRE PREET VIHAR NEW DELHI- 110092.
6:NUMALIGARH REGINERY LTD. REP. BY ITS GENERAL MANAGER
FINANCE DIST.- GOLAGHAT PIN- 785699 ASSAM.
Linked Case : WP(C)/199/2016
1: BYAKTIGATA VIDYALAYA SAMANNAYRAKSHEE SAMITEE GUWAHATI
ASSAM and ANR.A REGISTERED ASSOCIATION OF NON GOVT. SCHOOLS OF
GUWAHATI HENGRABARI GHY- 36 DIST. - KAMRUP M ASSAM REP. BY ITS
SECY. SRI BIREN DAS.
2: BIREN DAS
S/O- LT. RAGHU NATH DAS
SECY. BYAKTIGATA VIDYALAYA SAMANNAYRAKSHEE SAMITTEE
GUWAHATI ASOM.
VERSUS
1: THE STATE OF ASSAM AND 3 ORS REP. BY THE PRINCIPAL SECY.
EDUCATION DEPTT. DISPUR GHY- 6.
2:THE DIRECTOR OF SECONDARY EDUCATION
ASSAMKAHILIPARA GHY- 19.
3:THE DIRECTOR OF ELEMENTARY EDUCATION
ASSAMKAHILIPARA GHY- 19.
4:THE INSPECTOR OF SCHOOLS
KAMRUP DIST. CIRCLE PANBAZAR GHY- 1.
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For the Petitioners : Mr. U.K. Nair, Senior Advocate, assisted by Mr. A. Boro, Advocate
in WP(C) No.1891/2008.
: Mr. A.C. Borbora, Senior Advocate, assisted by Mr. N. Borpatra
Gohain, Advocate in WP(C) No.2806/2012.
: Mr. M. Kataki Advocate in WP(C) No.199/2016.
For the Respondent(s) : Mr. D. Saikia, Advocate General, Assam, assisted by Mr. R.
Mazumdar, Standing Counsel, Education (Secondary) Deptt. and Ms. P. Barua, Advocate.
: Ms. R. Borah, Standing Counsel, CBSE.
-B E F O R E -
HON'BLE THE CHIEF JUSTICE HON'BLE MRS. JUSTICE SUSMITA PHUKAN KHAUND
11.09.2023
Arguments have been concluded. Learned counsel for the parties are given liberty to supplement their arguments by written submissions within next 7(seven) days.
Judgment is reserved.
JUDGE CHIEF JUSTICE Comparing Assistant
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