Debashish Ghosh Aged About 61 Years And ... vs Real Estate Regulatory Authority Assam
2023 Latest Caselaw 4746 Gua

Gauhati High Court

Debashish Ghosh Aged About 61 Years And ... vs Real Estate Regulatory Authority Assam on 24 November, 2023

Author: Ajit Borthakur

Bench: Ajit Borthakur

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GAHC010223332023




                          THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : RERA APPEAL/6/2023

           M/S D/S REALTORS
           A PARTNERSHIP FIRM REGISTERED UNDER THE PROVISIONS OF INDIAN
           PARTNERSHIP ACT, 1932 WITH REGISTRATION NO. RFS(F)/416/2013-14/838
           DATED 05.12.2013 REPRESENTED BY ITS MANAGING PARTNERS, (1) SRI
           DEBASHISH GHOSH AGED ABOUT 61 YEARS AND (2) SRI SANJIB BHATTA,
           AGED ABOUT 51 YEARS

           VERSUS

           REAL ESTATE REGULATORY AUTHORITY ASSAM
           JAWAHAR NAGAR, NH 37, GUWAHATI 781022, KAMRUP M REPRESENTED
           BY ITS REGISTRAR

Advocate for the Petitioner : MR G RAHUL
Advocate for the Respondent :




                                 BEFORE
                   HONOURABLE MR. JUSTICE AJIT BORTHAKUR

                                      ORDER

24.11.2023 Heard Mr. G. Rahul, learned counsel appearing for the petitioner.

By this appeal under Section 58 of the Real Estate (Regulation and Development) Act, 2016, the petitioner has prayed for setting aside the judgment and order dated 31.07.2023 passed by Assam Real Estate Appellate Tribunal in REAT/ASSAM/ APPEAL No. 05/2023.

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Issue notice upon the respondent by registered A/D post as well as by dasti mode.

List the matter on 19.12.2023.

JUDGE

Comparing Assistant