Firush @ Firuz Daimary vs The State Of Assam And Anr
2023 Latest Caselaw 4593 Gua

                                                                    Page No.# 1/2

GAHC010246632023




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : Crl.A./406/2023

            FIRUSH @ FIRUZ DAIMARY
            S/O AHIT @ LANGA DAIMARY,
            R/O NAOHERUWA, PATHAKPUR, P.S.- MAZBAT, DIST.- UDALGURI, ASSAM,
            PIN- 784507.



            VERSUS

            THE STATE OF ASSAM AND ANR.
            REP. BY THE LEARNED P.P., ASSAM.

            2:DIMBESWAR DAHAL
             S/O DRI PHANINDRA DAHAL

            VILL.- NAHORBARI BALIJAN
            P.S.- SILAPATHAR
            DIST.- DHEMAJI
            ASSAM

Advocate for the Petitioner   : MR. J BARMAN

Advocate for the Respondent : PP, ASSAM




                                    BEFORE
                      HONOURABLE MR. JUSTICE SUMAN SHYAM
                    HONOURABLE MR. JUSTICE KAUSHIK GOSWAMI

                                          ORDER

Date : 10-11-2023 Suman Shyam, J Page No.# 2/2

Heard Mr. J. Barman, learned counsel for the applicant. Also heard Ms. S. Jahan, learned Addl. P.P. Assam appearing for the State.

This appeal is directed against the judgment and order dated 18-09-2023 passed by the learned Special Judge, Sontipur at Tezpur in connection with Special (NDPS) Case No. 01/2021 convicting the sole appellant under Section 20(b)(ii)(c) of the NDPS Act and sentencing him to undergo rigorous imprisonment for a period of 12 years and also to pay fine of Rs. 1,00,000/-

We have perused the grounds taken in the memorandum of appeal.

Admit the appeal.

Call for the records.

Issue notice returnable in 06 weeks.

Since Ms. Jahan has accepted notice on behalf of respondent No. 1, no formal notice is required to be sent to the said respondent.

Notice be sent for service upon respondent No. 2 by registered post with A/D.

Steps within a week from today.

                          JUDGE                         JUDGE
GS




Comparing Assistant