Dhulibar Das vs Milan Ch. Nath
2023 Latest Caselaw 4590 Gua

                                                         Page No.# 1/2

GAHC010228162023




                         THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)



                                 I.A.(Civil)/3105/2023
                                   in RSA/188/2023


         DHULIBAR DAS
         S/O LT. LAKHUPATI DAS
         VILL.- AHATGURI
         P.O.- NATUAGAON
         MOUZA AND P.S. MORIGAON (ASSAM).


          VERSUS

         MILAN CH. NATH
         S/O LT. DULAL CH. NATH
         VILL.- NATUAGAON (NALBARI)
         P.O.- NATUAGAON
         MOUZA AND P.S. MORIGAON
         DIST.- MORIGAON (ASSAM)
         PIN- 782105.


         ------------
         Advocate for : MS. R CHOUDHURY
         Advocate for : appearing for MILAN CH. NATH
                                                                      Page No.# 2/2


                                  BEFORE
                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                     ORDER

10-11-2023 Heard Ms. R. Choudhury, learned counsel appearing for the applicant.

Since the connected regular second appeal is admitted for hearing, the judgment and decree dated 18.07.2023 passed by the learned Civil Judge, Morigaon in M.A. No. 01/2020 shall remain stayed subject to deposit of Rs. 50,000/- in the Registry of this Court within next 4 (four) weeks.

The Interlocutory Application stands disposed of.

JUDGE

Comparing Assistant