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Bhupen Barman vs Dharmeswar Barman And Anr
2023 Latest Caselaw 4558 Gua

Citation : 2023 Latest Caselaw 4558 Gua
Judgement Date : 8 November, 2023

Gauhati High Court
Bhupen Barman vs Dharmeswar Barman And Anr on 8 November, 2023
                                                            Page No.# 1/2

GAHC010244362023




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)


                          I.A.(Civil)/3288/2023 in
                              RSA/196/2023



         BHUPEN BARMAN
         S/O LATE KASHIRAM BARMAN C/O GENERAL MANAGER
         NALBARI UDYUG PAM
         GOPAL BAZAR
         NALBARI
         ASSAM PERMANENT RESIDENT OF VILLAGE DIGHELI (NEAR MALIKUCHI
         DAUL MANDIR) MAUZA KHATA
         PS AND DIST NALBARI
         ASSAM


          VERSUS

         DHARMESWAR BARMAN AND ANR.
         S/O LATE KASHI BARMAN
         RESIDENT OF BALIKARIA
         KHARJARA
         MOUZA KHATA
         PO AND DIST NALBARI
         ASSAM

         2:SRI SARBESWAR BARMAN
         S/O LATE KASHI BARMAN
         RESIDENT OF BALIKARIA
          KHARJARA
          MOUZA KHATA
          PO AND DIST NALBARI
         ASSAM
          ------------
         Advocate for : MR B D DAS
                                                                        Page No.# 2/2

           Advocate for : appearing for DHARMESWAR BARMAN AND ANR.



                                    BEFORE
                   HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                       ORDER

08-11-2023 Heard Mr. B.D. Das, learned Senior Counsel assisted by Ms. H.R. Das, the learned counsel.

Since the connected Regular Second Appeal has been admitted for hearing, the Judgment dated 20.07.2023 and Decree dated 04.08.2023 passed by the learned Civil Judge, Nalbari in Title Appeal No. 35/2019 shall remain stayed till disposal of the appeal.

The Interlocutory Application stands disposed of.

JUDGE

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