Icici Lombard General Insurance ... vs Mridul Haloi And 2 Ors
2023 Latest Caselaw 4557 Gua

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GAHC010248842023




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)


                                     I.A.(Civil)/3289/2023

         ICICI LOMBARD GENERAL INSURANCE COMPANY LTD.
         HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT ICICI BANK
         TOWERS
          BANDRA KURLA COMPLEX
          MUMBAI 400051
          ITS ZONAL OFFICE AT APEEJAY HOUSE
          15 PARK STREET
          7TH FLOOR
          KOLKATA- 700016
          AND A BRANCH OFFICE AT KAMAKHYA TOWER
          3RD FLOOR
          OFFICE NO. 305 AND 306
          G.S. ROAD
          GUWAHATI- 781005
          ASSAM.


          VERSUS

         MRIDUL HALOI AND 2 ORS.
         S/O SRI GAURI HALOI
         R/O KHAKHARISAL
         NEAR GOPAL MANDIR
         P.O.- KHAKHARISAL
         P.S.- MUKALMUA
         DIST.- NALBARI (ASSAM) PIN- 781310.

         2:DHARITRI GOSWAMI
         W/O SRI SAMIRON GOSWAMI

         R/O HATIGAON CHARIALI
         ZOO NARENGI ROAD
         P.O.- BANUNIMAIDAN
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           P.S.- GEETANAGAR GUWAHATI
           PIN- 781021.
           3:BABUL KALITA
           S/O SRI BINAY KALITA
           PRIME APARTMENTS
           SUHAGPUR A.M. ROAD
           ULUBARI HOUSE NO. 32 NEAR ARYA HOSPITAL GUWAHATI
           DIST.- KAMRUP (M).
           ------------
           Advocate for : MR. R GOSWAMI
           Advocate for : appearing for MRIDUL HALOI AND 2 ORS.



                                  BEFORE
                 HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                          ORDER

08.11.2023 Since the connected appeal has been admitted for hearing, the operation of the Judgment and Award dated 29.08.2023 passed by the learned Member, MACT, Kamrup (M), Guwahati, in MAC Case No. 2667/2017 shall remain stayed till disposal of the appeal, subject to condition that the applicant shall deposit 25% of the awarded amount in the Registry of this Court within next four weeks.

The IA(C) stands disposed of.

JUDGE

Comparing Assistant