Gauhati High Court
Page No.# 1/4 vs Tara Miya Choudhury And 9 Ors on 19 May, 2023
Page No.# 1/4
GAHC010096082023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : CRP/49/2023
MD. ALTAF HUSSAIN BARBHUIYA AND 3 ORS
S/O JAMIR ALI BARBHUIYA, R/O VILL-CHIPORSANGON PART-I, P.S.-
ALGAPUR, P.O.-JANAKI BAZAR, DIST-HAILAKANDI, PIN-788801, ASSAM
2: MD. MURFIZ ALI BARBHUIYA
S/O LATE JUNAB ALI BARBHUIYA
R/O VILL-CHIPORSANGON PART-I
P.S.-ALGAPUR
P.O.-JANAKI BAZAR
DIST-HAILAKANDI
PIN-788801
ASSAM
3: MD. IBRAHIM ALI BARBHUIYA
S/O LATE BABUR ALI BARBHUIYA
R/O VILL-CHIPORSANGON PART-I
P.S.-ALGAPUR
P.O.-JANAKI BAZAR
DIST-HAILAKANDI
PIN-788801
ASSAM
4: MD. WAKIB ALI BARBHUIYA
S/O LATE BABUR ALI BARBHUIYA
R/O VILL-CHIPORSANGON PART-I
P.S.-ALGAPUR
P.O.-JANAKI BAZAR
DIST-HAILAKANDI
PIN-788801
ASSA
VERSUS
TARA MIYA CHOUDHURY AND 9 ORS
Page No.# 2/4
S/O LATE INTAJ ALI CHOUDHURY, R/O VILL-CHIPORSANGON PART-I, P.S.-
ALGAPUR, P.O.-JANAKI BAZAR, DIST-HAILAKANDI, PIN-788801, ASSAM
2:KAMAL UDDIN CHOUDHURY
S/O TARA MIYA CHOUDHURY
R/O VILL-CHIPORSANGON PART-I
P.S.-ALGAPUR
P.O.-JANAKI BAZAR
DIST-HAILAKANDI
PIN-788801
ASSAM
3:SAIDUL HAQUE CHOUDHURY
S/O TARA MIYA CHOUDHURY
R/O VILL-CHIPORSANGON PART-I
P.S.-ALGAPUR
P.O.-JANAKI BAZAR
DIST-HAILAKANDI
PIN-788801
ASSAM
4:NAJMUL HAQUE CHOUDHURY
S/O TARA MIYA CHOUDHURY
R/O VILL-CHIPORSANGON PART-I
P.S.-ALGAPUR
P.O.-JANAKI BAZAR
DIST-HAILAKANDI
PIN-788801
ASSAM
5:JASHIM UDDIN CHOUDHURY
S/O TARA MIYA CHOUDHURY
R/O VILL-CHIPORSANGON PART-I
P.S.-ALGAPUR
P.O.-JANAKI BAZAR
DIST-HAILAKANDI
PIN-788801
ASSAM
6:SUHEL UDDIN CHOUDHURY
S/O TARA MIYA CHOUDHURY
R/O VILL-CHIPORSANGON PART-I
P.S.-ALGAPUR
P.O.-JANAKI BAZAR
DIST-HAILAKANDI
PIN-788801
ASSAM
Page No.# 3/4
7:MONIR UDDIN CHOUDHURY
S/OLATE USUF ALI CHOUDHURY
R/O VILL-CHIPORSANGON PART-I
P.S.-ALGAPUR
P.O.-JANAKI BAZAR
DIST-HAILAKANDI
PIN-788801
ASSAM
8:SAHAB UDDIN CHOUDHURY
S/O USUF ALI CHOUDHURY
R/O VILL-CHIPORSANGON PART-I
P.S.-ALGAPUR
P.O.-JANAKI BAZAR
DIST-HAILAKANDI
PIN-788801
ASSAM
9:FOKOR UDDIN CHOUDHURY
S/O LATE USUF ALI CHOUDHURY
R/O VILL-CHIPORSANGON PART-I
P.S.-ALGAPUR
P.O.-JANAKI BAZAR
DIST-HAILAKANDI
PIN-788801
ASSAM
10:HANIF AHMED CHOUDHURY
S/O LATE FOKOR UDDIN CHOUDHURY
R/O VILL-CHIPORSANGON PART-I
P.S.-ALGAPUR
P.O.-JANAKI BAZAR
DIST-HAILAKANDI
PIN-788801
ASSA
Advocate for the Petitioner : MR. S K GHOSH
Advocate for the Respondent :
BEFORE
THE HON'BLE MR JUSTICE ARUN DEV CHOUDHURY
ORDER
19. 05. 2023
Page No.# 4/4
Heard Mr. SK Ghosh, learned counsel for the petitioner.
This is an application under Section 115 read with Section 151 of the
Code of Civil Procedure, 1908 assailing the judgment and order dated
01.02.2023 passed by the learned Munsiff No. 1 cum JMFC, Hailakandi in
TS No. 73/2016.
Issue notice, returnable after six weeks.
Petitioners to take steps for service of notice upon the respondents by
way of registered post with A/D and by usual process within a period of
one week from today.
JUDGE
Comparing Assistant
