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Page No.# 1/18 vs Spandan Das And 30 Ors
2023 Latest Caselaw 1031 Gua

Citation : 2023 Latest Caselaw 1031 Gua
Judgement Date : 16 March, 2023

Gauhati High Court
Page No.# 1/18 vs Spandan Das And 30 Ors on 16 March, 2023
                                                               Page No.# 1/18

GAHC010260682022




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil)/3811/2022

         THE ASSAM FISHERIES DEVELOPMENT CORPORATION LTD. AND ANR.
         VIP ROAD, CHACHAL, GUWAHATI-781036, DIST. KAMRUP (M), ASSAM,
         REP. BY ITS CHAIRMAN.

         2: THE MANAGING DIRECTOR
         AFDC
         VIP ROAD
          CHACHAL
          GUWAHATI-781036
          DIST. KAMRUP (M)
         ASSA

         VERSUS

         SPANDAN DAS AND 30 ORS.
         S/O. SURYA DAS, L-5, PRAGJYOTISH HOUSING COMPLEX, GHORAMARA,
         KHANKAH ROAD, P.O. BELTOLA, P.S. HATIGAON, GUWAHATI-781028.

         2:PRIYANKA BHARALI
          D/O. SHRI HRISHIKESH BHARALI
          R/O. SHRISTI RESIDENCY
          LANKESHWAR
         WEST JALUKBARI
          PIN-781014
          DIST. KAMRUP (M)
          GUWAHATI-04.

         3:NILAKSHI DAS
         W/O. PRANJAL BEZBARUAH
          R/O. JAPORIGOG NEAR KARBI NAMGHAR
          PANCHARATNA PATH
          H.NO.-17
          GUWAHATI-781005
          P.O. DISPUR
                                Page No.# 2/18

P.S. DISPUR


4:DHRUBAJYOTI DEKA

S/O. SHRI AMBURAM DEKA
VILL. KATHALGURI
P.O. KATHIATALI
P.S. KAMPUR
DIST. NAGAON
ASSAM
PIN-782427.

5:BIRENDRA KUMAR DAS
 S/O. SRI DILIP KUMAR DAS
 R/O. MOTI RAM BORA ROAD
 FOUJDARIPATTI
 P.O. NAGAON
 P.S. SADAR
 DIST. NAGAON
ASSAM-782003.

6:MRINMOY DEKA
 S/O. SHRI NAGENDRA DEKA
VILL. OJAGAON
 P.O. CHENGAPATHER
 DIST. UDALGURI


7:AMRIT BISWAS
 S/O. SADHAN BISWAS
VILL. OUJARI
 P.O. BAGHNA
 DIST. MORIGAON
ASSAM-782105.

8:JITJYOTI KALITA
 C/O. SHRI RISHAB CH. KALITA
 R/O. KRISHNANAGAR
 JAPORIGOG
 GUWAHATI-781005
 DIST. KAMRUP (M)
ASSAM.

9:PINKU MANE BORAH
 S/O. SHRI SADA NANDA BORAH
VILL. MADHUPUR
 P.O. MADHUPUR
                                 Page No.# 3/18

P.S. SADAR
DIST. NAGAON
ASSAM
PIN-782003.

10:TRIDEEP KR BORAH
 S/O. ANIL CHANDRA BORAH
 R/O. BELTOLA
 BHETAPARA
 P.O. BELTOLA
 P.S. HATIGAON
 DIST. KAMRUP (M)
ASSAM-781028.

11:RASHMI REKHA SHARMA
 C/O. SHRI KARTIK SARMAH
VILL. PURANI BAZAR NO.4
AND P.S. KAMPUR
 DIST. NAGAON.

12:PRANJAL DEKA
 S/O. SRI MADHAB CH. DEKA
 CHANDMARI
 KRISHNAGAR
 C/O. DEKA STORE
 P.S. CHANDMARI
 P.O. CHANDMARI
 PIN-781003


13:DHANTI HAZARIKA
 S/O. SRI PABAN HAZARIKA
VILL. TETELICHARA
 P.O. TETELICHARA
 P.S. KAMPUR
 DIST. NAGAON
ASSAM.

14:MRIGANKA DAS
 S/O. SRI NARAYAN CHANDRA DAS
 R/O. CHANDMARI
 NABAGIRI PATH
 GUWAHATI-03
 DIST. KAMRUP (M).

15:NAYANMONI DAS
 R/O. AZARA
 P.S. AZARA
                                          Page No.# 4/18

P.O. GUHATI UNIVERSITY
GUWAHATI
DIST. KAMRUP (M).

16:RUMI DAS
 D/O. SRI SURENDRA MOHAN DAS
VILL. TETELISARA
 P.S. KAMPUR
 DIST. NAGAON
ASSAM.

17:MANAB DEKA
 C/O. SRI KANDARPA KR. DEKA
 C/O. SRI SONAMAL DEKA
 R/O. P.W.D. COLONY
 DISPUR
 SUPERMARKET
 P.O. DISPUR
 P.S. DISPUR
 GUWAHATI-781006
 DIST. KAMRUP (M)
ASSAM.

18:JYOTI PRASAD NATH
 C/O. SRI KAMINI KUMAR NATH
 R/O. NARENGI BONDA (NEAR FOREST CAMP)
 P.S. NOONMATI
 P.O. BONDA
 DIST. KAMRUP (M)
 PIN-781026
ASSAM.

19:RITALI TALUKDAR
 D/O. KISHORE TALUKDAR
VILL. BAREIGAON
 P.O. AND P.S. TAMULPUR
 DIST. BASKA
ASSAM-781367.

20:BISHAL RAJKHOWA
 C/O. LT. JAGANATH RAJKHOWA
VILL/TOWN TETELISARA AMARAWATI
 P.O. KAMPUR
 DIST. NAGAON
ASSAM
 PIN-782426.

21:TRIBENI DEVI
                               Page No.# 5/18

D/O. SRI RUPRAM NATH
VILL/TOWN MAHGARIA ATI GAON
P.O. KAMPUR
P.S. KAMPUR
DIST. NAGAON
ASSAM
PIN-782426.

22:PARINITA HAZARIKA
 C/O. SHRI DEBA HAZARIKA
 R/O. GADHARIA GAON
 P.O. MORANGIAL
 P.S. SADAR
 DIST. NAGAON
ASSAM
 PIN-782141.

23:PROJESH KR DAS
 S/O. SRI DIPAK KR. DAS
 R/O. SARUMOTORIA
 DIST. KAMRUP (M)
 GUWAHATI-781036
 P.O. AND P.S. DISPUR


24:RUNA LASKAR
W/O. SRI SANJIB DAS
VILL. TETILISARA
 P.S. KAMPUR
 DIST. NAGAON
ASSAM.

25:MANASJYOTI BARMAN
 S/O. HAREN CH. BARMAN
VILL. TATIMARA
 P.O. SONABULI
 P.S. SALBARI
 DIST. BASKA
 P.O. AND P.S. GALAGANJ
 DIST. DHUBRI


26:SIDHARTH RAY
 S/O. SRI MRINAL KANTI RAY
VILL. SOUTH TOKRECHARA
 P.O. AND P.S. GALAGANJ
 DIST. DHUBRI
                                                                     Page No.# 6/18


           27:KISHORE MAHANTA
            S/O. SRI ABANI MAHANTA
            R/O. HOUSE NO.74
           ANANDA NAGAR
            DR. BHUPEN HAZARIKA ROAD
            P.S. AND P.O. NOONMATI
            GUWAHATI
           ASSAM.

           28:DILIP DAS
            S/O. SRI PABIN DAS
           VILL. SAHPUR
            P.O. NANKARBHOIRA
            DIST. NALBARI
            PIN-781306.

           29:PRAHLAD DAS
            C/O. PARAMA DAS
           VILL. NO. 3
           AMTALA
            P.O. KUKURMARA
            P.S. CHAIGAON
            DIST. KAMRUP (R)
            781130.

           30:SATYAJIT DEKA
            S/O. LT. DEKHAN DEKA
           VILL. CHURATABARI
            P.O. AND P.S. MIKIRBHETA
            DIST. MORIGAON.

           31:KASHYAJIT BARUAH
            S/O. SRI DIMBESWAR BARUAH
           VILL. LOZORA
            P.S. SIPAJHAR
            DIST. DARAN

For applicants/appellants : Mr. D. Saikia, Advocate General,Assam
                        assisted by Mr. P. Sharma, Standing
                         Counsel, AFDC


For the respondents      : Mr. J. Singh, Advocate
                                      Page No.# 7/18




Linked Case : Cont.Cas(C)/413/2022

SPANDAN DAS AND 30 ORS
S/O. SURYA DAS
L-5
PRAGJYOTISH HOUSING COMPLEX
GHORAMARA
KHANKAH ROAD
P.O. BELTOLA
P.S. HATIGAON
GUWAHATI-781028

2: PRIYANKA BHARALI
D/O. SHRI HRISHIKESH BHARALI
 R/O. SHRISTI RESIDENCY
 LANKESHWAR
WEST JALUKBARI
 PIN-781014
 DIST. KAMRUP (M)
 GUWAHATI-04.

3: NILAKSHI DAS
W/O. PRANJAL BEZBARUAH
R/O. JAPORIGOG NEAR KARBI NAMGHAR
PANCHARATNA PATH
H.NO.-17
GUWAHATI-781005
P.O. DISPUR
P.S. DISPUR


4: DHRUBAJYOTI DEKA

S/O. SHRI AMBURAM DEKA
VILL. KATHALGURI
P.O. KATHIATALI
P.S. KAMPUR
DIST. NAGAON
ASSAM
PIN-782427.

5: BIRENDRA KUMAR DAS
S/O. SRI DILIP KUMAR DAS
R/O. MOTI RAM BORA ROAD
                               Page No.# 8/18

FOUJDARIPATTI
P.O. NAGAON
P.S. SADAR
DIST. NAGAON
ASSAM-782003.

6: MRINMOY DEKA
S/O. SHRI NAGENDRA DEKA
VILL. OJAGAON
P.O. CHENGAPATHER
DIST. UDALGURI


7: AMRIT BISWAS
S/O. SADHAN BISWAS
VILL. OUJARI
P.O. BAGHNA
DIST. MORIGAON
ASSAM-782105.

8: JITJYOTI KALITA
C/O. SHRI RISHAB CH. KALITA
R/O. KRISHNANAGAR
JAPORIGOG
GUWAHATI-781005
DIST. KAMRUP (M)
ASSAM.

9: PINKU MANE BORAH
S/O. SHRI SADA NANDA BORAH
VILL. MADHUPUR
P.O. MADHUPUR
P.S. SADAR
DIST. NAGAON
ASSAM
PIN-782003.

10: TRIDEEP KR BORAH
S/O. ANIL CHANDRA BORAH
R/O. BELTOLA
BHETAPARA
P.O. BELTOLA
P.S. HATIGAON
DIST. KAMRUP (M)
ASSAM-781028.

11: RASHMI REKHA SHARMA
C/O. SHRI KARTIK SARMAH
                                Page No.# 9/18

VILL. PURANI BAZAR NO.4
AND P.S. KAMPUR
DIST. NAGAON.

12: PRANJAL DEKA
S/O. SRI MADHAB CH. DEKA
CHANDMARI
KRISHNAGAR
C/O. DEKA STORE
P.S. CHANDMARI
P.O. CHANDMARI
PIN-781003


13: DHANTI HAZARIKA
S/O. SRI PABAN HAZARIKA
VILL. TETELICHARA
P.O. TETELICHARA
P.S. KAMPUR
DIST. NAGAON
ASSAM.

14: MRIGANKA DAS
S/O. SRI NARAYAN CHANDRA DAS
R/O. CHANDMARI
NABAGIRI PATH
GUWAHATI-03
DIST. KAMRUP (M).

15: NAYANMONI DAS
R/O. AZARA
P.S. AZARA
P.O. GUHATI UNIVERSITY
GUWAHATI
DIST. KAMRUP (M).

16: RUMI DAS
D/O. SRI SURENDRA MOHAN DAS
VILL. TETELISARA
P.S. KAMPUR
DIST. NAGAON
ASSAM.

17: MANAB DEKA
C/O. SRI KANDARPA KR. DEKA
C/O. SRI SONAMAL DEKA
R/O. P.W.D. COLONY
DISPUR
                                         Page No.# 10/18

SUPERMARKET
P.O. DISPUR
P.S. DISPUR
GUWAHATI-781006
DIST. KAMRUP (M)
ASSAM.

18: JYOTI PRASAD NATH
C/O. SRI KAMINI KUMAR NATH
R/O. NARENGI BONDA (NEAR FOREST CAMP)
P.S. NOONMATI
P.O. BONDA
DIST. KAMRUP (M)
PIN-781026
ASSAM.

19: RITALI TALUKDAR
D/O. KISHORE TALUKDAR
VILL. BAREIGAON
P.O. AND P.S. TAMULPUR
DIST. BASKA
ASSAM-781367.

20: BISHAL RAJKHOWA
C/O. LT. JAGANATH RAJKHOWA
VILL/TOWN TETELISARA AMARAWATI
P.O. KAMPUR
DIST. NAGAON
ASSAM
PIN-782426.

21: TRIBENI DEVI
D/O. SRI RUPRAM NATH
VILL/TOWN MAHGARIA ATI GAON
P.O. KAMPUR
P.S. KAMPUR
DIST. NAGAON
ASSAM
PIN-782426.

22: PARINITA HAZARIKA
C/O. SHRI DEBA HAZARIKA
R/O. GADHARIA GAON
P.O. MORANGIAL
P.S. SADAR
DIST. NAGAON
ASSAM
PIN-782141.
                             Page No.# 11/18


23: PROJESH KR DAS
S/O. SRI DIPAK KR. DAS
R/O. SARUMOTORIA
DIST. KAMRUP (M)
GUWAHATI-781036
P.O. AND P.S. DISPUR


24: RUNA LASKAR
W/O. SRI SANJIB DAS
VILL. TETILISARA
P.S. KAMPUR
DIST. NAGAON
ASSAM.

25: MANASJYOTI BARMAN
S/O. HAREN CH. BARMAN
VILL. TATIMARA
P.O. SONABULI
P.S. SALBARI
DIST. BASKA
P.O. AND P.S. GALAGANJ
DIST. DHUBRI


26: SIDHARTH RAY
S/O. SRI MRINAL KANTI RAY
VILL. SOUTH TOKRECHARA
P.O. AND P.S. GALAGANJ
DIST. DHUBRI


27: KISHORE MAHANTA
S/O. SRI ABANI MAHANTA
R/O. HOUSE NO.74
ANANDA NAGAR
DR. BHUPEN HAZARIKA ROAD
P.S. AND P.O. NOONMATI
GUWAHATI
ASSAM.

28: DILIP DAS
S/O. SRI PABIN DAS
VILL. SAHPUR
P.O. NANKARBHOIRA
DIST. NALBARI
PIN-781306.
                                                            Page No.# 12/18


29: PRAHLAD DAS
C/O. PARAMA DAS
VILL. NO. 3
AMTALA
P.O. KUKURMARA
P.S. CHAIGAON
DIST. KAMRUP (R)
781130.

30: SATYAJIT DEKA
S/O. LT. DEKHAN DEKA
VILL. CHURATABARI
P.O. AND P.S. MIKIRBHETA
DIST. MORIGAON.

31: KASHYAJIT BARUAH
S/O. SRI DIMBESWAR BARUAH
VILL. LOZORA
P.S. SIPAJHAR
DIST. DARRANG
VERSUS

RAKESH KUMAR AND 2 ORS
COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM
FISHERY DEPARTMENT
DISPUR
GUWAHATI-781006

2:GURU JYOTI DAS
CHAIRMAN OF ASSAM FISHERIES DEVELOPMENT CORPORATION LTD.
VIP ROAD
 CHACHAL
 GUWAHATI-781036
 DIST-KAMRUP(M)
ASSAM
 3:PRASANTA BORKAKOTY
THE MANAGING DIRECTOR
ASSAM FISHERIES DEVELOPMENT CORPORATION LTD.
VIP ROAD
 CHACHAL
 GUWAHATI-781036
 DIST-KAMRUP(M)
ASSAM
 ------------

Advocate for : MR. B D KONWAR SR. ADV. Advocate for : MR P SHARMAH (r-3) appearing for RAKESH KUMAR AND 2 ORS Page No.# 13/18

Linked Case : WA/295/2022

THE ASSAM FISHERIES DEVELOPMENT CORPORATION LTD. VIP ROAD CHACHAL GUWAHATI-781036 DIST. KAMRUP (M) ASSAM REP. BY ITS CHAIRMAN.

2: THE MANAGING DIRECTOR AFDC VIP ROAD CHACHAL GUWAHATI-781036 DIST. KAMRUP (M) ASSAM VERSUS

SPANDAN DAS AND 30 ORS. S/O. SURYA DAS L-5 PRAGJYOTISH HOUSING COMPLEX GHORAMARA KHANKAH ROAD P.O. BELTOLA P.S. HATIGAON GUWAHATI-781028. 2:PRIYANKA BHARALI D/O. SHRI HRISHIKESH BHARALI R/O. SHRISTI RESIDENCY LANKESHWAR WEST JALUKBARI PIN-781014 DIST. KAMRUP (M) GUWAHATI-04.

3:NILAKSHI DAS W/O. PRANJAL BEZBARUAH R/O. JAPORIGOG NEAR KARBI NAMGHAR PANCHARATNA PATH H.NO.-17 GUWAHATI-781005 P.O. DISPUR P.S. DISPUR

4:DHRUBAJYOTI DEKA Page No.# 14/18

S/O. SHRI AMBURAM DEKA VILL. KATHALGURI P.O. KATHIATALI P.S. KAMPUR DIST. NAGAON ASSAM PIN-782427.

5:BIRENDRA KUMAR DAS S/O. SRI DILIP KUMAR DAS R/O. MOTI RAM BORA ROAD FOUJDARIPATTI P.O. NAGAON P.S. SADAR DIST. NAGAON ASSAM-782003. 6:MRINMOY DEKA S/O. SHRI NAGENDRA DEKA VILL. OJAGAON P.O. CHENGAPATHER DIST. UDALGURI 7:AMRIT BISWAS S/O. SADHAN BISWAS VILL. OUJARI P.O. BAGHNA DIST. MORIGAON ASSAM-782105. 8:JITJYOTI KALITA C/O. SHRI RISHAB CH. KALITA R/O. KRISHNANAGAR JAPORIGOG GUWAHATI-781005 DIST. KAMRUP (M) ASSAM.

9:PINKU MANE BORAH S/O. SHRI SADA NANDA BORAH VILL. MADHUPUR P.O. MADHUPUR P.S. SADAR DIST. NAGAON ASSAM PIN-782003.

10:TRIDEEP KR BORAH S/O. ANIL CHANDRA BORAH R/O. BELTOLA BHETAPARA P.O. BELTOLA P.S. HATIGAON Page No.# 15/18

DIST. KAMRUP (M) ASSAM-781028. 11:RASHMI REKHA SHARMA C/O. SHRI KARTIK SARMAH VILL. PURANI BAZAR NO.4 AND P.S. KAMPUR DIST. NAGAON.

12:PRANJAL DEKA S/O. SRI MADHAB CH. DEKA CHANDMARI KRISHNAGAR C/O. DEKA STORE P.S. CHANDMARI P.O. CHANDMARI PIN-781003 13:DHANTI HAZARIKA S/O. SRI PABAN HAZARIKA VILL. TETELICHARA P.O. TETELICHARA P.S. KAMPUR DIST. NAGAON ASSAM.

14:MRIGANKA DAS S/O. SRI NARAYAN CHANDRA DAS R/O. CHANDMARI NABAGIRI PATH GUWAHATI-03 DIST. KAMRUP (M). 15:NAYANMONI DAS R/O. AZARA P.S. AZARA P.O. GUHATI UNIVERSITY GUWAHATI DIST. KAMRUP (M). 16:RUMI DAS D/O. SRI SURENDRA MOHAN DAS VILL. TETELISARA P.S. KAMPUR DIST. NAGAON ASSAM.

17:MANAB DEKA C/O. SRI KANDARPA KR. DEKA C/O. SRI SONAMAL DEKA R/O. P.W.D. COLONY DISPUR SUPERMARKET P.O. DISPUR P.S. DISPUR Page No.# 16/18

GUWAHATI-781006 DIST. KAMRUP (M) ASSAM.

18:JYOTI PRASAD NATH C/O. SRI KAMINI KUMAR NATH R/O. NARENGI BONDA (NEAR FOREST CAMP) P.S. NOONMATI P.O. BONDA DIST. KAMRUP (M) PIN-781026 ASSAM.

19:RITALI TALUKDAR D/O. KISHORE TALUKDAR VILL. BAREIGAON P.O. AND P.S. TAMULPUR DIST. BASKA ASSAM-781367. 20:BISHAL RAJKHOWA C/O. LT. JAGANATH RAJKHOWA VILL/TOWN TETELISARA AMARAWATI P.O. KAMPUR DIST. NAGAON ASSAM PIN-782426.

21:TRIBENI DEVI D/O. SRI RUPRAM NATH VILL/TOWN MAHGARIA ATI GAON P.O. KAMPUR P.S. KAMPUR DIST. NAGAON ASSAM PIN-782426.

22:PARINITA HAZARIKA C/O. SHRI DEBA HAZARIKA R/O. GADHARIA GAON P.O. MORANGIAL P.S. SADAR DIST. NAGAON ASSAM PIN-782141.

23:PROJESH KR DAS S/O. SRI DIPAK KR. DAS R/O. SARUMOTORIA DIST. KAMRUP (M) GUWAHATI-781036 P.O. AND P.S. DISPUR

24:RUNA LASKAR Page No.# 17/18

W/O. SRI SANJIB DAS VILL. TETILISARA P.S. KAMPUR DIST. NAGAON ASSAM.

25:MANASJYOTI BARMAN S/O. HAREN CH. BARMAN VILL. TATIMARA P.O. SONABULI P.S. SALBARI DIST. BASKA P.O. AND P.S. GALAGANJ DIST. DHUBRI 26:SIDHARTH RAY S/O. SRI MRINAL KANTI RAY VILL. SOUTH TOKRECHARA P.O. AND P.S. GALAGANJ DIST. DHUBRI 27:KISHORE MAHANTA S/O. SRI ABANI MAHANTA R/O. HOUSE NO.74 ANANDA NAGAR DR. BHUPEN HAZARIKA ROAD P.S. AND P.O. NOONMATI GUWAHATI ASSAM.

28:DILIP DAS S/O. SRI PABIN DAS VILL. SAHPUR P.O. NANKARBHOIRA DIST. NALBARI PIN-781306.

29:PRAHLAD DAS C/O. PARAMA DAS

AMTALA P.O. KUKURMARA P.S. CHAIGAON DIST. KAMRUP (R) 781130.

30:SATYAJIT DEKA S/O. LT. DEKHAN DEKA VILL. CHURATABARI P.O. AND P.S. MIKIRBHETA DIST. MORIGAON. 31:KASHYAJIT BARUAH S/O. SRI DIMBESWAR BARUAH VILL. LOZORA Page No.# 18/18

P.S. SIPAJHAR DIST. DARANG 32:THE STATE OF ASSAM REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVERNMENT OF ASSAM FISHERY DEPARTMENT GUWAHATI-781006. (PROFORMA RESPONDENT).

------------

Advocate for : MR P SHARMAH Advocate for : MR. B D KONWAR SR. ADV. appearing for SPANDAN DAS AND 30 ORS.

-BEFORE-

HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE KARDAK ETE

16-03-2023

Learned Advocate General of Assam submitted that rather than pressing this application for stay of the impugned judgment and order dated 27.06.2022, it would be better to hear the appeal finally.

In view of the above submission, this interlocutory application is dismissed as withdrawn.

The connected writ appeal as well as the contempt petition be listed for final disposal on 28.04.2023.

JUDGE CHIEF JUSTICE

Comparing Assistant

 
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