Page No.# 1/2 vs Afroza Rahman And Anr
2023 Latest Caselaw 2624 Gua

                                                          Page No.# 1/2

GAHC010116302022




                     THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                       Case No. : I.A.(Civil)/2561/2022



         DR. NILUFAR RAHMAN AND ANR
         W/O. DR. NADER MOHAN DESI
         R/O. 9/4 PATEL RAMIAHNAGAR
         BYRATHI CROSS
         KOTHANUR HENNUR MAIN ROAD
         BALGORE
         KARNATAKA-560077.

         2: ATIKUR RAHMAN

         S/O. LT. RUMENA RAHMAN
         R/O. HOUSE NO.22
         URBAN CITY COMPLEX
         NEAR INTERNATIONAL HOSPITAL
         G.S. ROAD
         GUWAHATI
         KAMRUP (M)
         ASSAM
         PIN-781005.
         VERSUS

         AFROZA RAHMAN AND ANR
         W/O. LT. ADILUR RAHMAN
         R/O. RAHMAN BUILDING
         DYNASTY HOTEL
         S.S. ROAD
         LAKHTOKIA
         GUWAHATI
         KAMRUP (M)
         ASSAM
         PIN-781001.
                                                                         Page No.# 2/2

             2:AZANA RAHMAN
             D/O. LT. ADILUR RAHMAN
              R/O. RAHMAN BUILDING
              DYNASTY HOTEL
              S.S. ROAD
              LAKHTOKIA
              GUWAHATI
              KAMRUP (M)
             ASSAM
              PIN-781001.
              ------------

Advocate for : MR. S CHAMARIA Advocate for : MR. A BARUAH appearing for AFROZA RAHMAN AND ANR

BEFORE HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

20.06.2023

In view of the judgment and order (CAV) passed today in CRP 96/2022, this IA stands closed.

JUDGE

Comparing Assistant