Citation : 2023 Latest Caselaw 2616 Gua
Judgement Date : 20 June, 2023
Page No.# 1/12
GAHC010114082023
THE GAUHATI HIGH COURT
(HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)
Case No. : WP(C)/3048/2023
ARUP KAR AND 9 ORS.
S/O- LATE ASHIT KAR, R/O- 2 NO. KEREKONI, P.O. BHADOI PANCHALI,
DIBRUGARH, ASSAM, PIN- 786191.
2: MD. ABDUL AZIZ ALI
S/O- LATE NURUL ISLAM
R/O- VILL. 1 NO. MIRIHULA VILLAGE
P.O. MORANHAT
DIBRUGARH
ASSAM
PIN- 785670.
3: MANASHREE DUTTA
D/O- SRI BIPIN KUMAR DUTTA
R/O- NEAR HANUMAN MANDIR
TARAJAN PATH
P.O. AND P.S. JORHAT
ASSAM
PIN- 785001.
4: HEMANTA KUMAR PATHAK
S/O- NAGENDRA NATH PATHAK
R/O- VILL.- ULUBAM
P.O. KHETRI
DIST. KAMRUP(M)
PIN- 782403.
5: ANUP DAS
S/O- TAPAN DAS
R/O- VILL- PUTHIMARI
P.O. ODALGURI
P.S. PATACHARKUCHI
DIST.BARPETA
ASSAM
Page No.# 2/12
PIN- 781325.
6: JONALI DAIMARY
D/O- SHRI KAMALESWAR DAIMARY
R/O- VILL.- SARUFULCHAKI
GORESWAR
BAKSA
P.S. BAKSA
PIN- 781366.
7: KARISHMA GOGOI
D/O- LAKHESWAR GOGOI
R/O- MAKUM
DIST. TINSUKIA
ASSAM
PIN- 786125.
8: KHAGANA BURAGOHAIN
D/O- RUBUL GOHAIN
R/O- RATNPUR MILAN NAGAR
NAMGHAR PATH
DIST. DIBRUGARH
P.O. C.R. BUILDING
ASSAM
PIN- 786003.
9: SAHEERA AZMI HAZARIKA
D/O- IMDAD HUSSAIN HAZARIKA
R/O- JAILROAD
DIST. JORHAT
P.O. AND P.S. JORHAT
ASSAM
PIN- 785001.
10: DIBYA JYOTI DANG
S/O- SUREN CHANDRA DANG
R/O- GREENLAND VILLAGE VIA RATANPUR
DHEMAJI
ASSAM
PIN 787057
VERSUS
THE STATE OF ASSAM AND 6 ORS.
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVERNMENT OF
ASSAM, DISPUR, GUWAHATI-781006.
2:THE PRINCIPAL SECRETARY TO THE GOVT. OF ASSAM
Page No.# 3/12
HIGHER EDUCATION (TECHNICAL) DEPARTMENT
DISPUR
GUWAHATI-781006.
3:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
HIGHER EDUCATION DEPARTMENT
DISPUR
GUWAHATI-781006.
4:SECRETARY TO THE GOVERNMENT OF ASSAM
HIGHER EDUCATION (TECHNICAL) DEPARTMENT
DISPUR
GUWAHATI-6
ASSAM
5:ASSAM ENGINEERING SERVICE RECRUITMENT BOARD
REPRESENTED BY ITS CHAIRMAN
ASSAM TEXTILE INSTITUTE CAMPUS
AMBARI
GUWAHATI-781001.
6:DIRECTOR OF TECHNICAL EDUCATION
ASSAM
DIRECTORATE OF TECHNICAL EDUCATION
KAHILIPARA
GUWAHATI
ASSAM
PIN- 110070.
7:ALL INDIA COUNCIL FOR TECHNICAL EDUCATION (AICTE)
REPRESENTED BY ITS CHAIRMAN
HAVING ITS HEAD OFFICE AT NELSON MANDALA MARG
VASANT KUNJ
NEW DELHI-110070
Advocate for the Petitioner : MR. D DAS SR. ADV
Advocate for the Respondent : GA, ASSAM
Linked Case : WP(C)/2286/2023
NIKHIL SAIKIA AND 12 ORS
Page No.# 4/12
S/O- NARENDRA SAIKIA
VILL.- BARAPUJIA
P.O. ALIKUCHI
P.S. RAHA
DIST. NAGAON
ASSAM
2: HAFIZUR RAHMAN
S/O- ABDUL HAMID
P.O. MANDIA
P.S. BAGHBAR
BARPETA
PIN- 781308.
3: BUBUMANI KALITA
S/O- JYOTISH KALITA
VILL.- BARBANG
P.O. BARBANG
KALITAPARA
BARPETA
PIN-781325.
4: SHOMA BARBHUIYA
S/O- SALAM AHMED BARBHUIYA
ATALBASTI SHIV BARI ROAD
P.O. SMC
GHUNGOR
SILCHAR CACHAR
ASSAM
PIN- 788005.
5: BITOPAN KAKATI
S/O- NAGEN KAKATI
KHARJARA
GOPALBAZAR
NALBARI
P.O. GOPALBAZAR
ASSAM
PIN- 781353
6: ABINASH DAS
S/O- LATE JATINDRA NATH DAS
BHAWANIPUR
BARPETA
PIN- BHAWABIPUR PIN- 781352
7: ARUNAV KAR
S/O- ASHIM KR KAR
Page No.# 5/12
R/O- KP ROAD
P.O. AND PS. DIBRUGARH
8: PARISHMITA GOGOI
D/O- DEEPAK GOGOI
ADISRIPUR VILLAGE
TINGKHONG P.O. TINGKHONG
DIBRUGARH
PIN- 786612
9: ANGSHU PRATIM BHUYAN
S/O- PRANAY PRAKASH BHUYAN
S/O- PRANAY PRAKASH BHUYAN
ITI ROAD
LALMATI TEZPUR
PIN- 784001
10: DIPASHREE BARMAN
D/O- AMBIKA CHARAN BARMAN
BIDYAPUR NALBARI
P.O. NALBARI
ASSAM
11: KABITA RAY
D/O- UTTAM RAY
BHAKARIVITA CHOUDHURIPARA
W./N 17
H/NO. 106
P.O. BONGAIGAON
12: PARTHANA BARUAH
D/O- SURESH CH. BARUAH
KOPOHUA GAON
P.O. NAZIRA
SIVASAGAR
ASSAM
13: ARNABJYOTI SUTRADHAR
S/O- NARENDRA SAIKIA
VILL.- BARAPUJIA
P.O. ALIKUCHI
P..S RAHA
DIST. NAGAON
ASSAM
VERSUS
THE STATE OF ASSAM AND 5 ORS
REPRESENTED BY THE CHIEF SECRETARY TO THE GOVT OF ASSAM
Page No.# 6/12
DISPUR
GHY-6.
2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
HIGHER EDUCATION (TECHNICAL) DEPARTMENT
DISPUR
GHY-06.
3:DIRECTOR OF TECHNICAL EDUCATION
ASSAM
DIRECTORATE OF TECHNICAL EDUCATION
KAHILIPARA
GUWAHATI
ASSAM
PIN- 781019.
4:ALL INDIA COUNCIL FOR TECHNICAL EDUCATION
REP. BY ITS CHAIRMAN
HAVING ITS HEAD OFFICE AT NELSON MANDALA MARG
VASANT KUNJ
NEW DELHI-110070.
5:ASSAM ENGINEERING SERVICE
RECRUITMENT BOARD
ASSAM TEXTILE INSTITUTE CAMPUS
AMBARI
GHY01
------------
Advocate for : MR. D DAS SR. ADV Advocate for : SC EDU appearing for THE STATE OF ASSAM AND 5 ORS
Linked Case : WP(C)/3051/2023
ARJUARA BEGUM AND 21 ORS D/O AYUB ALI R/O GERAMARI PART-IV
P.O. ALOMGANJ P.S. GAURIPUR DHUBRI ASSAM PIN-783339.
2: AYAN BHATTACHARJEE S/O ASHIM BHATTACHARJEE
SUNDARI MOHAN ROAD Page No.# 7/12
RANGIRKHARI SILCHAR ASSAM PIN-788005.
3: DHANASHREE DEVI D/O AMIYA KUMAR NATH R/O NO. 1 KALAIGAON P.O. AND P.S. KALAIGAON UDALGURI ASSAM PIN-784525
4: DHOROM TERON S/O DHONIRAM TERON R/O VILL- RAPADANG WEST KARBI ANGLONG P.S. BAITHALANGSO PIN-783410
5: MANAS PRATIM NATH S/O KHAGENDRA KUMAR NATH
SANKAR NAGAR MANGALDOI DARRANG ASSAM PIN 784125
6: NASIR HUSSAIN S/O MIRZA HUSSAIN R/O GOHALIBHANGA P.O. BURIGANG P.S. GINGIA BISWANATH (SONITPUR) ASSAM PIN-784176.
7: NITAMANI CHOUDHURY D/O JOGESH CHANDRA CHOUDHURY R/O KARARA P.O. KARARA P.S. BAIHATA CHARIALI KAMRUP ASSAM PIN-781381 Page No.# 8/12
8: PANKAJ SARMA S/O LATE RAMANI SARMAH R/O KHATIKUCHI LOCALITY- SANPARA P.O. DHEKIAPARA P.S. SIPAJHAR DARRANG ASSAM PIN-784145
9: SASANKA BUJAR BARUAH S/O KULEN BUJARBARUAH
BYLANE 06 JANAPATH NABIN NAGAR GUWAHATI PIN-781024
10: SONARAM BRAHMA S/O RAJA BRAHMA R/O HABRUBARI
KOKRAJHAR P.O.AND P.S. KOKRAJHAR ASSAM PIN-783370
11: BISHNUBRAT HAZARIKA S/O SATYENDRAJJIT HAZARIKA R/O MILIJULI PATH SIPAHIGAON
JOYSAGAR P.O. AND P.S. JOYSAGAR
DIST. SIBSAGAR ASSAM PIN-785665
12: MANASH JYOTI GOGOI S/O ARUP KUMAR GOGOI R/O LOHONG KACHARI GAON MADHAPUR TITABAR JORHAT
DIST. JORHAT ASSAM PIN-785630 Page No.# 9/12
13: SASANKA SEKHAR SARMAH S/O PRAFULLA KUMAR SARMAH
CHOLADHARA P.O. JORHAT P.S. JORHAT ASSAM PIN-785001
14: NIDARSHANA NEELAM D/O JITU CH. SARMAH BORDOLOI R/O SONALI JAYANTI NAGAR
TARAJAN P.O. JORHAT P.S. PULIBOR JORHAT ASSAM PIN-785001
15: ZARIR SUBBANI ISLAM S/O RAFIQUL ISLAM R/O HOWLY TOWN
P.O. AMBARI P.S. HOWLY BARPETA ASSAM PIN CODE- 781316
16: RACKTACKSHREE CHELLENG D/O LAKHINDRA CHELLENG R/O MANCOTTA KACHARIBARI DIBRUGARH PIN CODE- 786003
17: DIPIKA BORDOLOI D/O SRI NILEN BORDOLOI R/O UTTAR BALIPARA
RAHA DIST. NAGAON ASSAM PIN CODE- 782103
18: MIMLI DAS Page No.# 10/12
D/O RAJANI KANTA DAS
LUIT PATH
JYOTINAGAR GUWAHATI PIN CODE- 781021
19: MANAS JYOTI BHARALI S/O SRI ATUL BHARALI R/O VILL- PUB PANERI
P.O. PANERIHAT P.S. PANERI DIST. UDALGURI ASSAM
PIN CODE- 784523
20: KULDEEP DEKA S/O LATE BIPUL CH. DEKA
VILL- PACHARIA (UJANTOL SUBURI) PIN CODE- 781104
21: JUBI BEGUM D/O SAMSER ALI R/O VILL- DOLAITOLA P.O. SANIADI P.S. HAJO DIST. KAMRUP (R) ASSAM PIN-781102
22: RAHUL NATH S/O SRI HIREN NATH
BISHNU PATH LOKHRA NOONMATI GUWAHATI PIN CODE- 781040 VERSUS
THE STATE OF ASSAM AND 6 ORS REP. BY THE CHIEF SECRETARY TO THE GOVT. OF ASSAM DISPUR, GUWAHATI-781006.
2:THE PRINCIPAL SECRETARY Page No.# 11/12
TO THE GOVT. OF ASSAM HIGHER EDUCATION (TECHNICAL) DEPARTMENT DISPUR GUWAHATI-781006 3:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM HIGHER EDUCATION DEPARTMENT DISPUR GUWAHATI-781006. 4:SECRETARY TO THE GOVT. OF ASSAM HIGHER EDUCATION (TECHNICAL) DEPARTMENT DISPUR GUWAHATI-6 ASSAM 5:ASSAM ENGINEERING SERVICE RECRUITMENT BOARD REP. BY ITS CHAIRMAN ASSAM TEXTILE INSTITUTE CAMPUS AMBARI GUWAHATI-781001 6:DIRECTOR OF TECHNICAL EDUCATION ASSAM DIRECTORATE OF TECHNICAL EDUCATION KAHILIPARA GUWAHATI ASSAM PIN-110070 7:ALL INDIA COUNCIL FOR TECHNICAL EDUCATION (AICTE)
REP. BY ITS CHAIRMAN HAVING ITS HEAD OFFICE AT NELSON MANDALA MARG VASANT KUNJ NEW DELHI-110070
------------
Advocate for : MR. D DAS SR. ADV Advocate for : GA, ASSAM appearing for THE STATE OF ASSAM AND 6 ORS
BEFORE HONOURABLE MR. JUSTICE LANUSUNGKUM JAMIR
ORDER 20-06-2023
Heard Mr. D. Das, learned senior counsel, assisted by Ms. P. Chutia, learned counsel represents the petitioners.
Page No.# 12/12
Also heard Ms. D.D. Barman, learned Government Advocate for the respondent No. 1, Mr. K. Gogoi, learned standing counsel Higher Education Department and Ms. R. Deka, learned standing counsel AICTE.
Hearing concluded.
Judgment reserved.
The interim order passed earlier in all the writ petitions shall continue.
JUDGE
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