Monday, 18, May, 2026
 
 
 
Expand O P Jindal Global University
 
  
  
 
 
 

United India Insurance Company ... vs Pankaj Bhuyan And 5 Ors
2023 Latest Caselaw 2551 Gua

Citation : 2023 Latest Caselaw 2551 Gua
Judgement Date : 16 June, 2023

Gauhati High Court
United India Insurance Company ... vs Pankaj Bhuyan And 5 Ors on 16 June, 2023
                                                                 Page No.# 1/5

GAHC010127842023




                        THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                             Case No. : MACApp./229/2023

         UNITED INDIA INSURANCE COMPANY LTD.
         (SUBSIDIARY OF GENERAL INSURANCE CORPORATION OF INDIA)
         REGISTERED HEAD OFFICE AT 24 WHITES ROAD, MADRAS- 600014 REP.
         BY THE ADMINISTRATIVE OFFICER, GAUHATI REGIONAL OFFICE, G.S.
         ROAD, GUWAHATI- 781005.



         VERSUS

         PANKAJ BHUYAN AND 5 ORS.
         S/O LATE HAREN CH. BHUYAN,
         VILL.- SOLA GAON,
         P.O.- GHORAMARI,
         P.S.- SALANI BARI,
         DIST.- SONITPUR, ASSAM, PIN- 784104.

         2:ANUP BHUYAN
          S/O LATE HAREN CH. BHUYAN

         VILL.- SOLA GAON

         P.O.- GHORAMARI

         P.S.- SALANI BARI

         DIST.- SONITPUR
         ASSAM
         PIN- 784104.

         3:PRANJAL BHUYAN
          S/O LATE HAREN CH. BHUYAN

         VILL.- SOLA GAON
                                                    Page No.# 2/5


            P.O.- GHORAMARI

            P.S.- SALANI BARI

            DIST.- SONITPUR
            ASSAM
            PIN- 784104.

            4:APURBA BHUYAN
             S/O LATE HAREN CH. BHUYAN

            VILL.- SOLA GAON

            P.O.- GHORAMARI

            P.S.- SALANI BARI

            DIST.- SONITPUR
            ASSAM
            PIN- 784104.

            5:RAGHU NATH MANDAL
             S/O SHRI PRAN NATH MANDAL

            R/O KULIDANGA
            AMBAGAN
            P.O.- KALIABARI
            P.S.- ULUWANI
            DIST.- NAGAON
            ASSAM
            PIN- 782143.

            6:TAPAN KR. DAS
             S/O SRI AMULYA KR. DAS

            VILL.- MAJULIGAON
            BAIPARA

            P.O. AND P.S.- CHARIDUAR
             DIST.- SONITPUR
            ASSAM
             PIN- 784103

Advocate for the Petitioner   : MS. R D MOZUMDAR

Advocate for the Respondent :
                                                      Page No.# 3/5




Linked Case : I.A.(Civil)/1664/2023

UNITED INDIA INSURANCE COMPANY LTD.
(SUBSIDIARY OF GENERAL INSURANCE CORPORATION OF INDIA)
REGISTERED HEAD OFFICE AT 24 WHITES ROAD
 MADRAS- 600014 REP. BY THE ADMINISTRATIVE OFFICER
 GAUHATI REGIONAL OFFICE
 G.S. ROAD
 GUWAHATI- 781005.


VERSUS

PANKAJ BHUYAN AND 5 ORS.
S/O LATE HAREN CH. BHUYAN
VILL.- SOLA GAON
 P.O.- GHORAMARI
 P.S.- SALANI BARI
 DIST.- SONITPUR
ASSAM
 PIN- 784104.

2:ANUP BHUYAN
S/O LATE HAREN CH. BHUYAN

VILL.- SOLA GAON

P.O.- GHORAMARI

P.S.- SALANI BARI

DIST.- SONITPUR
ASSAM
PIN- 784104.
3:PRANJAL BHUYAN
S/O LATE HAREN CH. BHUYAN

VILL.- SOLA GAON

P.O.- GHORAMARI

P.S.- SALANI BARI

DIST.- SONITPUR
                                                                     Page No.# 4/5

            ASSAM
            PIN- 784104.
            4:APURBA BHUYAN
            S/O LATE HAREN CH. BHUYAN

            VILL.- SOLA GAON

            P.O.- GHORAMARI

            P.S.- SALANI BARI

            DIST.- SONITPUR
            ASSAM
            PIN- 784104.
            5:RAGHU NATH MANDAL
            S/O SHRI PRAN NATH MANDAL

            R/O KULIDANGA
            AMBAGAN
            P.O.- KALIABARI
            P.S.- ULUWANI
            DIST.- NAGAON
            ASSAM
            PIN- 782143.
            6:TAPAN KR. DAS
            S/O SRI AMULYA KR. DAS

            VILL.- MAJULIGAON
            BAIPARA

            P.O. AND P.S.- CHARIDUAR
             DIST.- SONITPUR
            ASSAM
             PIN- 784103.
             ------------
            Advocate for : MS. R D MOZUMDAR
            Advocate for : appearing for PANKAJ BHUYAN AND 5 ORS.



                                     BEFORE
                    HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                        ORDER

Date : 16.06.2023 Page No.# 5/5

Heard Ms. R.D. Majumdar, learned counsel for the applicant.

Since the connected appeal has already been admitted for hearing, the operation of the impugned judgment and award dated 08.03.2023 passed by the learned MACT No. 2, Kamrup (M) in MAC Case No. 2336/2017 shall remain stayed till disposal of the appeal.

The interlocutory application stands disposed of.

JUDGE

Comparing Assistant

 
Download the LatestLaws.com Mobile App
 
 
Latestlaws Newsletter
 

Publish Your Article

 

Campus Ambassador

 

Media Partner

 

Campus Buzz

 

LatestLaws Guest Court Correspondent

LatestLaws Guest Court Correspondent Apply Now!
 

LatestLaws.com presents: Lexidem Offline Internship Program, 2026

 

LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!

 
 

LatestLaws Partner Event : IJJ

 

LatestLaws Partner Event : MAIMS

 
 
Latestlaws Newsletter