Biru Chetry vs The State Of Assam
2023 Latest Caselaw 2516 Gua

                                                               Page No.# 1/2

GAHC010211912019




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : CRL.A(J)/58/2019

            BIRU CHETRY
            KARBI ANGLONG, ASSAM.



            VERSUS

            THE STATE OF ASSAM
            REP. BY PP, ASSAM.



Advocate for the Petitioner   : MS. B SARMA, AMICUS CURIAE

Advocate for the Respondent : PP, ASSAM
                                                                     Page No.# 2/2


                                   BEFORE

               HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA

                                   ORDER

14.06.2023

Heard Ms. B. Sarma, learned Amicus Curiae appearing for the appellant. Also heard Ms. S. Jahan, learned Additional Public Prosecutor appearing for the State of Assam.

Hearing concluded.

Judgment reserved.

JUDGE

Comparing Assistant