Mufosil Ali @ Mubosil Ali vs The State Of Assam
2023 Latest Caselaw 2512 Gua

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GAHC010004372012




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : Crl.A./52/2012

            MUFOSIL ALI @ MUBOSIL ALI
            S/O LATE HAZI ISMAIL ALI, R/O VILL. TILAGAON, P.S. PATHARKANDI,
            DIST.KARIMGANJ, ASSAM.



            VERSUS

            THE STATE OF ASSAM




Advocate for the Petitioner   : MR.W RAHMAN

Advocate for the Respondent :
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                                 BEFORE
               HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA

                                    ORDER

Date : 13.06.2023

Heard Md. M. H. Rajbarbhuiyan, learned counsel for the appellant. Also heard Ms S. Jahan, learned Additional Public Prosecutor for the State.

Hearing complete.

Judgment reserved.

JUDGE

Comparing Assistant