Page No.# 1/2 vs State Of Assam
2023 Latest Caselaw 2511 Gua

                                                                      Page No.# 1/2

GAHC010005682011




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : Crl.A./78/2011

            ABDUL KARIM BHUYAN @ ABDUL KASIM BHUYAN AND 2 ORS
            S/O NUR UDDIN BHUYAN VILL- TINTHENGIA, P.S. BIHPURIA, DIST.
            LAKHIMPUR, ASSAM.

            2: MD ABDUL WAHAB
             S/O SABED ALI VILL- AHMEDPUR NO.II P.S. BIHPURIA DIST. LAKHIMPUR
            ASSAM.

            3: MD OSMAN ALI
             S/O INNAS ALI VILL- DAULATEPUR
             P.S. BIHPURIA
             DIST. LAKHIMPUR
            ASSAM

            VERSUS

            STATE OF ASSAM



Advocate for the Petitioner   : MR.T RAHMAN

Advocate for the Respondent : PP, ASSAM




                                   BEFORE
                 HONOURABLE MR. JUSTICE MRIDUL KUMAR KALITA

                                          ORDER

Date : 13.06.2023 Heard Mr. N. Uddin, learned counsel for the petitioners. Also heard Ms. B.

Page No.# 2/2

Bhuyan, learned Additional Public Prosecutor for the respondent.

Hearing concluded.

Judgment reserved.

JUDGE

Comparing Assistant