Debabrata Saha vs Nibedita Das And 6 Ors
2023 Latest Caselaw 2415 Gua

                                                          Page No.# 1/3

GAHC010064862023




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil)/984/2023


         DEBABRATA SAHA
         S/O LATE SURESH CHANDRA SAHA
         RESIDENT OF SUBHASH NAGAR
         KARIMGANJ TOWN
         PO
         PS AND DIST KARIMGANJ
         ASSAM


          VERSUS

         NIBEDITA DAS AND 6 ORS.
         D/O LATE SARAJ KUMAR DAS
         RESIDENT OF CHARAN ROAD
         KARIMGANJ
         WARD NO. 5
         PO PS AND DIST KARIMGANJ
         ASSAM 788710

         2:SMTI NABANITA DAS

         D/O LATE SARAJ KUMAR DAS

         RESIDENT OF CHARAN ROAD
         KARIMGANJ
         WARD NO. 5
         PO PS AND DIST KARIMGANJ
         ASSAM 788710
         3:SRI BISWAJIT BHATTACHARJEE
         S/O LATE PARESH BHATTACHARJEE

         RESIDENT OF SUBHASH NAGAR
         KARIMGANJ TOWN
                                                                            Page No.# 2/3

             PO
             PS AND DIST KARIMGANJ
             ASSAM
             4:SMTI MEERA BHATTACHARJEE
             D/O LATE PARESH BHATTACHARJEE

             RESIDENT OF SUBHASH NAGAR
             KARIMGANJ TOWN
             PO
             PS AND DIST KARIMGANJ
             ASSAM
             5:SMTI SUPRIYA BHATTACHARJEEE
             D/O LATE PARESH BHATTACHARJEE

             RESIDENT OF SUBHASH NAGAR
             KARIMGANJ TOWN
             PO
             PS AND DIST KARIMGANJ
             ASSAM
             6:SMTI SHILA BHATTACHARJEE
             D/O LATE PARESH BHATTACHARJEE

             RESIDENT OF SUBHASH NAGAR
             KARIMGANJ TOWN
             PO
             PS AND DIST KARIMGANJ
             ASSAM
             7:SMTI SHUMA BHATTACHARJEE
             D/O LATE PARESH BHATTACHARJEE

             RESIDENT OF SUBHASH NAGAR
             KARIMGANJ TOWN
             PO
             PS AND DIST KARIMGANJ
             ASSAM
             ------------

Advocate for : MR. B C DAS Advocate for : MR. S P CHOUDHURY appearing for NIBEDITA DAS AND 6 ORS.

BEFORE HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

07.06.2023 Page No.# 3/3

In view of the judgment and order (CAV) passed today in RSA 60/2023, this Interlocutory Application stands closed.

JUDGE N haloi

Comparing Assistant