The Enforcement Directorate vs Dr. Gv Siva Prasad
2023 Latest Caselaw 2394 Gua

                                                             Page No.# 1/2

GAHC010164552020




                     THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                       Case No. : I.A.(Civil)/3408/2022




         THE ENFORCEMENT DIRECTORATE
         REPRESENTED BY THE DIRECTOR
         6TH FLOOR
         LOK NAYAK BHAWAN
         KHAN MARKET
         NEW DELHI 110003


          VERSUS

         DR. GV SIVA PRASAD
         I.P.S
         S/O SRI VENKATESWARLU PRESENTLY POSTED AS DEPUTY INSPECTOR
         GENERAL OF POLICE
         EASTERN RANGE
         ASSAM HQ JORHAT 785008

         2:THE UNION OF INDIA
         REPRESENTED BY THE SECRETARY
          MINISTRY OF FINANCE
          DEPARTMENT OF REVENUE
          NORTH BLOCK
          CENTRAL SECRETARIAT
          NEW DELHI 110001
          3:THE CENTRAL VIGILANCE COMMISSON

         REPRESENTED BY THE SECRETARY
         A BLOCK
         GPO COMPLEX
         SATARKATA BHAWAN
         INA NEW DELHI 10023
         4:THE UNDER SECRETARY
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           GOVT. OF INDIA
           MINISTRY OF FINANCE
           DEPARTMENT OF REVENUE
           (AD ED SECTION) ROOM NO. 269-B
           NORTH BLOCK
           NEW DELHI 110001
           ------------
           Advocate for : MRS. A GAYAN
           Advocate for : MR. A GOEL appearing for DR. GV SIVA PRASAD
           I.P.S



                                   BEFORE
                      HONOURABLE MR. JUSTICE SUMAN SHYAM

                                          ORDER

06.06.2023 In view of the judgment and order dated 06.06.2023 passed by this Court in the

connected writ petition i.e. WP(C) No.4881/2020, this Interlocutory Application

stands disposed of.

JUDGE

Comparing Assistant