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United India Insurance Co Ltd vs Jadav Deka And 3 Ors
2023 Latest Caselaw 2350 Gua

Citation : 2023 Latest Caselaw 2350 Gua
Judgement Date : 5 June, 2023

Gauhati High Court
United India Insurance Co Ltd vs Jadav Deka And 3 Ors on 5 June, 2023
                                                                 Page No.# 1/4

GAHC010111322023




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : MACApp./222/2023

         UNITED INDIA INSURANCE CO LTD.
         HAVING ITS REGISTERED HEAD OFFICE AT 24, WHITES ROAD, CHENNAI
         AND ONE OF THE REGIONAL OFFICE AT G.S. ROAD, GUWAHATI- 781005.



         VERSUS

         JADAV DEKA AND 3 ORS.
         S/O LATE CHUTIMAN DEKA,
         R/O BAGHARALIGAON,
         P.S.- DHARAMTUL, PIN- 782105,
         DIST.- MORIGAON, ASSAM.

         2:BINOD DEKA
          S/O JADAV DEKA

         R/O BAGHARALIGAON

         P.S.- DHARAMTUL
          PIN- 782105

         DIST.- MORIGAON
         ASSAM.

         3:DIKI DEKA
          S/O JADAV DEKA

         R/O BAGHARALIGAON

         P.S.- DHARAMTUL
          PIN- 782105

         DIST.- MORIGAON
                                                                   Page No.# 2/4

             ASSAM.

            4:JAYANTA HAZARIKA
             S/O LATE ATUL HAZARIKA

            R/O TELAHI
            BHAKATGAON

            P.S.- DHARAMTUL
             PIN- 782412

            DIST.- MORIGAON
            ASSAM

Advocate for the Petitioner   : MR. K K BHATTA

Advocate for the Respondent :




             Linked Case : I.A.(Civil)/1539/2023

            UNITED INDIA INSURANCE CO LTD.
            HAVING ITS REGISTERED HEAD OFFICE AT 24
            WHITES ROAD
            CHENNAI AND ONE OF THE REGIONAL OFFICE AT G.S. ROAD
            GUWAHATI- 781005.


             VERSUS

            JADAV DEKA AND 3 ORS.
            S/O LATE CHUTIMAN DEKA
             R/O BAGHARALIGAON
             P.S.- DHARAMTUL
             PIN- 782105
             DIST.- MORIGAON
             ASSAM.

            2:BINOD DEKA
            S/O JADAV DEKA

            R/O BAGHARALIGAON

            P.S.- DHARAMTUL
                                                                              Page No.# 3/4

            PIN- 782105

            DIST.- MORIGAON
            ASSAM.
            3:DIKI DEKA
            S/O JADAV DEKA

            R/O BAGHARALIGAON

            P.S.- DHARAMTUL
             PIN- 782105

            DIST.- MORIGAON
            ASSAM.
            4:JAYANTA HAZARIKA
            S/O LATE ATUL HAZARIKA

            R/O TELAHI
            BHAKATGAON

            P.S.- DHARAMTUL
             PIN- 782412

            DIST.- MORIGAON
            ASSAM.
            ------------
            Advocate for : MR. K K BHATTA
            Advocate for : appearing for JADAV DEKA AND 3 ORS.



                                     BEFORE
                    HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                          ORDER

Date : 05.06.2023

Heard Mr. K.K. Bhatta, learned counsel for the applicant.

Since the connected appeal has already been admitted for hearing, the operation of the impugned judgment and award dated 29.03.2023 passed by MACT No. 2, Kamrup (M) in MAC Case No. 1316/2016 shall remain stayed till disposal of the appeal.

Page No.# 4/4

The Interlocutory application stands disposed of.

JUDGE

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