National Insurance Company Ltd vs Ranjan Mahanta And Anr
2023 Latest Caselaw 2313 Gua

                                                                  Page No.# 1/3

GAHC010077812023




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                 Case No. : MACApp./220/2023

            NATIONAL INSURANCE COMPANY LTD.
            HAVING ITS REGISTERED OFFICE AT 3, MIDDLETON STREET, KOLKATA
            AND ONE OF ITS REGIONAL OFFICE KNOWN AS GUWAHATI REGIONAL
            OFFICE AT G.S. ROAD, BHANGAGARH, GUWAHATI- 5.



            VERSUS

            RANJAN MAHANTA AND ANR.
            S/O LATE JOGEN CH. MAHANTA,
            VILL.- BHALUKEKHOWA,
            P.O.- PITHAKHOWA,
            P.S.- TEZPUR, DIST.- SONITPUR, ASSAM, PIN- 784153.

            2:MUKESH NATH
             S/O JOGEN CH. NATH

            VILL.- SAGOLI CHUBURI
             P.O.- BOALIJUR
            P.S.- TEZPUR
             DIST.- SONITPUR
            ASSAM
             PIN- 784150

Advocate for the Petitioner   : MR. K K BHATTA

Advocate for the Respondent :




             Linked Case : I.A.(Civil)/1492/2023
                                                                              Page No.# 2/3


            NATIONAL INSURANCE COMPANY LTD.
            HAVING ITS REGISTERED OFFICE AT 3
            MIDDLETON STREET
            KOLKATA AND ONE OF ITS REGIONAL OFFICE KNOWN AS GUWAHATI
            REGIONAL OFFICE AT G.S. ROAD
            BHANGAGARH
            GUWAHATI- 5.


            VERSUS

            RANJAN MAHANTA AND ANR.
            S/O LATE JOGEN CH. MAHANTA
            VILL.- BHALUKEKHOWA
            P.O.- PITHAKHOWA
            P.S.- TEZPUR
            DIST.- SONITPUR
            ASSAM
            PIN- 784153.

            2:MUKESH NATH
            S/O JOGEN CH. NATH

            VILL.- SAGOLI CHUBURI
             P.O.- BOALIJUR
            P.S.- TEZPUR
             DIST.- SONITPUR
            ASSAM
             PIN- 784150.
             ------------
            Advocate for : MR. K K BHATTA
            Advocate for : appearing for RANJAN MAHANTA AND ANR.



                                     BEFORE
                    HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                         ORDER

Date : 02.06.2023

Heard Ms. L. Sarma, learned counsel for the appellant.

Since the connected appeal has already admitted for hearing, the operation of the impugned judgment and award dated 02.02.2023 passed by the learned MACT, Page No.# 3/3

Sonitpur in MAC Case No. 128/2019 shall remain stayed till disposal of the appeal.

The interlocutory application stands disposed of.

JUDGE

Comparing Assistant