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Page No.# 1/2 vs M/S. Ar-Allied Subhadra (Jv) And 6 ...
2023 Latest Caselaw 2298 Gua

Citation : 2023 Latest Caselaw 2298 Gua
Judgement Date : 1 June, 2023

Gauhati High Court
Page No.# 1/2 vs M/S. Ar-Allied Subhadra (Jv) And 6 ... on 1 June, 2023
                                                                 Page No.# 1/2

GAHC010078712021




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                           Case No. : WA/239/2021

         THE GENERAL MANAGER (CONS) AND ANR.
         N.F. RAILWAY, MALIGAON, GUWAHATI-781011.

         2: THE CHIEF ENGINEER/CONSTRUCTION-III
          N.F. RAILWAY
          MALIGAON
          GUWAHATI-781011

         VERSUS

         M/S. AR-ALLIED SUBHADRA (JV) AND 6 ORS.
         HAVING ITS PRINCIPAL PLACE OF BUSINESS AT CHANDANA PARK,
         MAHANANDA PARA, DIST.- DARJEELING, SILIGURI-734001, WEST
         BENGAL.

         2:M/S. AIPL- RIC (JV)
          HAVING ITS PRINCIPAL PLACE OF BUSINESS AT 201 NEW PARK STREET
         KOLKATA-700017
         WEST BENGAL.

         3:M/S. SUBHADRA CONSTRUCTION
         A PARTNERSHIP FIRM HAVING ITS PRINCIPAL PLACE OF BUSINESS AT
         CHANDANA PARK
          MAHANANDA PARA
          DIST.- DARJEELING
          SILIGURI-734001
         WEST BENGAL.

         4:SHASHIPAL MEHTA
          S/O- LATE RAM IQBAL MEHTA
          R/O- FLAT NO. B-2
          BLOCK NO. 1
          GREEN VISTA RESIDENCY APPAR BHANU NAGAR
          SEVAK ROAD
                                                                        Page No.# 2/2

            P.O. AND P.S. SILIGURI-734001
            DIST.- DARJEELING
            WEST BENGAL
            ONE OF THE PARTNER OF PETITIONER NO. 3.

            5:AJAY KR. SRIVASTAV
             S/O- LATE RAM SHANKAR PRASAD SRIVASTAVA BIDYA APARTMENT
             FLAT NO. L-2
             DANGIPARA
             SILIGURI-734001 ONE OF THE PARTNER OF PETITIONER NO. 3.

            6:MD. ISLAMUDDIN
             S/O- LATE MD. NOIMUDDIN
             BIDYA APARTMENT
             FLAT NO. N-2
             DANGIPARA
             SILIGURI-734001 ONE OF THE PARTNER OF PETITIONER NO. 3.

            7:M/S. ALLIED INFRASTRUCTURE AND PROJECTS PVT. LTD.
             HAVING ITS REGD. OFFICE AT 1 GANESH CHANDRA AVENUE
             2ND FLOOR KOLKATA-700013 WEST BENGAL

For the Appellants      : Mr. G. Goswami, Advocate.

For the Respondents     : Mr. R. Hussain, Advocate.

Mr. A.A. Ahmed, Advocate.

-B E F O R E -

HON'BLE THE CHIEF JUSTICE HON'BLE MR. JUSTICE ARUN DEV CHOUDHURY

01.06.2023

Arguments have been heard. Judgment reserved.

JUDGE CHIEF JUSTICE

Comparing Assistant

 
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