Fatima Khatun vs The State Of Assam
2023 Latest Caselaw 2724 Gua

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GAHC010077592020




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)


                                 Case No. : CRL.A(J)/18/2020

             FATIMA KHATUN
             W/O. MD. SALMAN ALI, R/O. NO.3 KHRING KHRING, P.S. LAMDING, DIST.
             HOJAI, ASSAM.


             VERSUS


             THE STATE OF ASSAM
             REP. BY PP, ASSAM.


Advocate for the Petitioner   : MR A TIWARI, AMICUS CURIAE


Advocate for the Respondent : PP, ASSAM




                                   BEFORE
                 HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
                    HONOURABLE MRS. JUSTICE MALASRI NANDI

                                          ORDER

Date : 19-07-2023 (M. Zothankhuma, J)

Heard Mr. A Tewari, learned Amicus Curiae appearing for the appellant. Also heard Ms. B Bhuyan, learned Additional Public Prosecutor appearing for the State respondent.

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Hearing concluded. Judgment reserved.

JUDGE JUDGE

Comparing Assistant