Sri Debajit Kalita vs The State Of Assam And Anr
2023 Latest Caselaw 2711 Gua

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GAHC010022772015




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                  Case No. : Crl.A./253/2015

            SRI DEBAJIT KALITA
            S/O LATE BINOD CHANDRA KALITA, R/O MALIGAON, DIST. KAMRUP



            VERSUS

            THE STATE OF ASSAM AND ANR.
            REPRESENTED BY PP, ASSAM.

            2:ROJO KALITA
             S/O- SRI SONO KALITA

             DISPUR SUPER MARKET
             DISPUR
             PIN-781006

Advocate for the Petitioner   : MS.P SAHA

Advocate for the Respondent : PP, ASSAM




                                  BEFORE
                HONOURABLE MR. JUSTICE MICHAEL ZOTHANKHUMA
                   HONOURABLE MRS. JUSTICE MALASRI NANDI

                                            ORDER

18.07.2023 (M. Zothankhuma, J.)

Heard Mr. B. Prasad, learned counsel for the appellant as well as Ms. B.

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Bhuyan, learned Additional Public Prosecutor for the State.

Hearing concluded.

Judgment reserved.

                         JUDGE                        JUDGE




Comparing Assistant