Sbi General Insurance Company Ltd vs Chandana Pathak And 2 Ors E
2023 Latest Caselaw 1600 Gua

                                                                   Page No.# 1/2

GAHC010175792022




                              THE GAUHATI HIGH COURT
   (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                                Case No. : MACApp./142/2023

            SBI GENERAL INSURANCE COMPANY LTD.
            JUNCTION OF WESTERN EXPRESS HIGHWAY AND ANDHERI KURLA
            ROAD, ANDHERI (EAST) MUMBAI 400069 WITH AN OFFICE AT 2ND FLOOR,
            LAKSHMI DARSHAN BUILDING, ULUBARI OPP. BORA SERVICE,
            GUWAHATI ASSAM 781007



            VERSUS

            CHANDANA PATHAK AND 2 ORS E
            W/O LATE DIBYAJYOTI PATHAK, RESIDENT OF VILLAGE SANKAR
            NAGAR, PO BALADMARI, PS AND DIST GOALPARA, ASSAM 783101

            2:PARASH MONI PATHAK
             S/O LATE DIBYAJYOTI PATHAK

            RESIDENT OF VILLAGE SANKAR NAGAR
            PO BALADMARI
            PS AND DIST GOALPARA
            ASSAM 783101

            3:HARISH CH. NATH
             S/O SRI PARIMAL NATH

            RESIDENT OF VILLAGE BAPUJINAGAR
            PS AND DIST GOALPARA
            ASSAM 78310

Advocate for the Petitioner   : MR. R GOSWAMI

Advocate for the Respondent :
                                                                                           Page No.# 2/2


                                         BEFORE
                               HONOURABLE MR. JUSTICE K. SEMA

                                              ORDER

Date : --21.04.2023 Heard Ms. P. Borthakur, learned counsel for the appellant. The present appeal has been filed under Section 173 of the Motor Vehicle Act of 1988 against the judgment and award dated 09.03.2022 passed by the learned Member, MACT, Goalpara in MAC Case No. 160/2017.

Issue notice to the respondents returnable within 4 weeks. The learned counsel for the appellant shall take steps for service of notice upon the respondent Nos. 1,2 & 3 by registered A/D post as well as usual process.

List it after 4 weeks.

JUDGE

Comparing Assistant