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The Oriental Insurance Co. Ltd vs Sri Uday Chandra Das And 2 Ors
2023 Latest Caselaw 1557 Gua

Citation : 2023 Latest Caselaw 1557 Gua
Judgement Date : 20 April, 2023

Gauhati High Court
The Oriental Insurance Co. Ltd vs Sri Uday Chandra Das And 2 Ors on 20 April, 2023
                                                             Page No.# 1/3

GAHC010195712017




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                        Case No. : I.A.(Civil)/1384/2017




         THE ORIENTAL INSURANCE CO. LTD
         A COMPANY REGISTERED UNDER THE COMPANIES ACT 1856
         REPRESENTED BY ITS CHIEF REGIONAL MANAGER
         ULUBARI
         GUWAHATI-7
         DIST. KAMRUP
         ASSAM.


          VERSUS

         SRI UDAY CHANDRA DAS and 2 ORS
         S/O LATE GIRINDRA DAS
         R/O VILL. KUSHLAIGURI
         P.S. MANIKPUR
         DIST. BONGAIGAON
         ASSAM.

         2:PADMALOSAN SARKAR

         S/O MON MOHAN SARKAR
         VILL. NO. 2 JHAR BHALAGAON
         P.S. BONGAIGAON
         DIST. BONGAIGAON
         ASSAM.
         3:SWARUP MOHAN DAS

         S/O LATE NAMALESWAR DAS
         VILL. PATILADOHA
         P.S. MANIKPUR
         DIST. BONGAIGAON
                                                                            Page No.# 2/3

             ASSAM.
             ------------
             Advocate for : MR.N BARMAN
             Advocate for : appearing for SRI UDAY CHANDRA DAS and 2 ORS

             IN MACApp./204/2017

             THE ORIENTAL INSURANCE CO. LTD
             A COMPANY REGISTERED UNDER THE COMPANIES ACT 1856,
             REPRESENTED BY ITS CHIEF REGIONAL MANAGER, ULUBARI,
             GUWAHATI-7, DIST. KAMRUP, ASSAM.



             VERSUS

             SRI UDAY CHANDRA DAS and 2 ORS
             S/O LATE GIRINDRA DAS, R/O VILL. KUSHLAIGURI, P.S. MANIKPUR, DIST.
             BONGAIGAON, ASSAM.

             3:SWARUP MOHAN DAS

             S/O LATE NAMALESWAR DAS
             VILL. PATILADOHA
             P.S. MANIKPUR
             DIST. BONGAIGAON
             ASSAM

     Advocate for the Petitioner   : MR.R KATHKATIA

     Advocate for the Respondent :

                                  BEFORE
                 HONOURABLE MR. JUSTICE ARUN DEV CHOUDHURY

                                         ORDER

20.04.2023

In view of the common Judgment and Order (CAV) passed today in MACApp./204/2017, MACApp./207/2017 and MACApp./208/207, this Interlocutory Application stands closed.

Accordingly, this I.A. stands disposed of.

Page No.# 3/3

JUDGE

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