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Page No.# 1/4 vs The State Of Assam And 5 Ors
2023 Latest Caselaw 1527 Gua

Citation : 2023 Latest Caselaw 1527 Gua
Judgement Date : 19 April, 2023

Gauhati High Court
Page No.# 1/4 vs The State Of Assam And 5 Ors on 19 April, 2023
                                                                  Page No.# 1/4

GAHC010111662018




                       THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                          Case No. : WP(C)/3598/2018

         PRABIN CH. BORO AND 6 ORS.
         S/O. LT. CUHA KRESWAR BORO, R/O. VILL- CHUTIAPARA, P.O.
         GERUABAZAR, P.S. ROWTA, DIST.- UDALGURI, BTAD (ASSAM), PIN-
         784514.

         2: GANI RAM BORO
          S/O. LATE BANESWAR BORO
          R/O. VILL. AND P.O.- BHOLA BATABARI
          P.S. GORESWAR
          DIST. BAKSA (ASSAM)
          PIN- 781364

         3: DHARMENDRA BASUMATARY
          S/O. LATE DARENDRA BASUMATARY
          R/O. DHALKATA
          P.O. NALKHAMARA
          P.S. UDALGURI
          DIST. BAKSA
          BTAD (ASSAM)
          PIN- 781364

         4: MAHESWAR BORO
          S/O. SRI ARABINDA BORO
          R/O. VILL.- SAURAGURI
          P.O. KACHUBARI
          P.S. TAMULPUR
          DIST. BAKSA
          BTAD (ASSAM)
          PIN- 781367.

         5: RUPALI BASUMATARY
          D/O. SRI KALI KR. BASUMATARY
          R/O. VILL.- KUMARPARA PALASHGURI
          P.O. SESAPANI
                                                      Page No.# 2/4

P.S. TAMULPUR
DIST.- BAKSA
BTAD (ASSAM)
PIN- 781360.

6: BAKUL BORO
 S/O. SRI BRISHPATI BORO
 R/O. VILL.- NIZ DEFELI
 P.O. JOKMARI
 P.S. TAMULPUR
 DIST. BAKSA
 BTAD (ASSAM)
 PIN- 781367

7: SUKRA BASUMATARY
 S/O. SRI BANESWAR BASUMATARY
 R/O. VILL. AND P.O. KALIPUR
 P.S. TAMULPUR
 DIST.- BAKSA
 BTAD (ASSAM)
 PIN- 781361

VERSUS

THE STATE OF ASSAM AND 5 ORS.
REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
OF ASSAM, EDUCATION (ELEMENTARY) DEPARTMENT, DISPUR,
GUWAHATI-6.

2:THE COMMISSIONER AND SECRETARY TO THE GOVT. OF ASSAM
WPT AND BC DEPTT.
 DISPUR
 GUWAHATI-6
 DIST.- KAMRUP
ASSAM.

3:THE COMMISSIONER AND SECRETARY
 DEPTT. OF FINANCE
 GOVT. OF ASSAM
 DISPUR
 GUWAHATI-6
ASSAM.

4:THE SECRETARY
 EDUCATION DEPTT.
 B.T.C.
 KOKRAJHAR
 DIST.- KOKRAJHAR.
                                                                       Page No.# 3/4


            5:THE DIRECTOR OF EDUCATION
             B.T.C.
             KOKRAJHAR
             DISTRICT- KOKRAJHAR.

            6:THE DEPUTY INSPECTOR OF SCHOOLS
             UDALGURI
             DISTRICT- UDALGURI

Advocate for the Petitioner   : MRS N SAIKIA

Advocate for the Respondent : MR. S P BHATTACHARJEE(SC, ELEM. EDU)




                                   BEFORE
                   HONOURABLE MR. JUSTICE KALYAN RAI SURANA

                                         ORDER

Date : 19.04.2023

Heard Mrs. N. Saikia, learned counsel for the petitioner, Mr. A. Phukan, learned standing counsel for the Elementary Education Department, respondent no.1, Mr. R. Dhar, learned standing counsel for the WPT & BC Department, respondent no.2, Mr. B. Gogoi, learned standing counsel for the Finance Department, respondent no.3 and Ms. P. Das, learned counsel appearing on behalf of Mr. P. Nayak, learned standing counsel for the BTC, respondent nos. 4 to 6.

In view of judgment passed by this Court in WA 201/2018, the learned counsel for the petitioner seeks to withdraw this writ petition to approach this Court again, if so advised.

Accordingly, the petition stands dismissed on withdrawal with liberty, as prayed for.

Page No.# 4/4

JUDGE

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