Ms. Jita Hazarika vs The State Of Assam And 6 Ors
2022 Latest Caselaw 3944 Gua

                                                                 Page No.# 1/3

GAHC010171452021




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)

                         Case No. : WP(C)/5713/2021

         MS. JITA HAZARIKA
         W/O SRI UPEN CHANDRA DEKA, R/O WEST MILAN NAGAR, Q-LANE,
         DIBRUGARH, P.O.- CENTRAL REVENUE (C.R) BUILDING, DIST-
         DIBRUGARH, ASSAM, PIN-786003



         VERSUS

         THE STATE OF ASSAM AND 6 ORS
         REPRESENTED BY THE COMMISSIONER AND SECRETARY TO THE GOVT.
         OF ASSAM, EDUCATION (HIGHER) DEPARTMENT, DISPUR, GUWAHATI-
         781006

         2:THE DIRECTOR OF HIGHER EDUCATION
          KAHILIPARA
         ASSAM
          GUWAHATI-781019

         3:THE GOVERNING BODY (G.B.) OF NANDALAL BORGOHAIN CITY
         COLLEGE
          NIRMALI GAON
          DIBRUGARH
          REPRESENTED BY ITS PRESIDENT
          P.O.-C.R. BUILDING
          DIST- DIBRUGARH
         ASSAM
          PIN-786003

         4:THE PRINCIPAL-CUM-SECRETARY TO THE G.B. OF NANDALAL
         BORGOHAIN CITY COLLEGE
          NIRMALI GAON
          DIBRUGARH
          P.O.-C.R. BUILDING
                                                                 Page No.# 2/3

             P.S.-DIBRUGARH
             DIST- DIBRUGARH
             ASSAM
             PIN-786003

            5:DR. MANASHI GOGOI BORGOHAIN
            VICE-PRINCIPAL OF NANDALAL BORGOHAIN CITY COLLEGE
             NIRMALI GAON
             DIBRUGARH
             P.O.-C.R. BUILDING
             P.S.-DIBRUGARH
             DIST- DIBRUGARH
            ASSAM
             PIN-786003

            6:MS. MRIDUSMITA GOGOI
            TUTOR
             DEPARTMENT OF ECONOMICS
             NANDALAL BORGOHAIN CITY COLLEGE
             NIRMALI GAON
             DIBRUGARH
             P.O.-C.R. BUILDING
             P.S.-DIBRUGARH
             DIST- DIBRUGARH
            ASSAM
             PIN-786003

            7:MS. MOUCHMI GOGOI
            ASSISTANT PROFESSOR
             DEPARTMENT OF ECONOMICS
             NANDALAL BORGOHAIN CITY COLLEGE
             NIRMALI GAON
             DIBRUGARH
             P.O.-C.R. BUILDING
             P.S.-DIBRUGARH
             DIST- DIBRUGARH
            ASSAM
             PIN-78600

Advocate for the Petitioner    : MR H R A CHOUDHURY

Advocate for the Respondent : SC, HIGHER EDU




                                        BEFORE
                              HONOURABLE MR. JUSTICE K. SEMA
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                                        ORDER

Date : --29.09.2022

Vide Order dated 20.07.2022, this Court has directed the Higher Education Department, Government of Assam to file the counter affidavit.

Today, when the matter is listed, the learned Standing counsel for the Higher Education Department, Government of Assam, seeks for short date to file the affidavit- in-opposition complying to the order dated 20.07.2022.

Prayer is allowed.

List on 19.10.2022.

It is made clear that if no affidavit is filed on the next date fixed, the matter shall be heard on the basis of the materials available on record and on the basis of the Judgment passed by the Hon'ble Division Bench.

JUDGE

Comparing Assistant