Having Its Registered Office And ... vs Piyaria Devi And 7 Ors
2022 Latest Caselaw 3894 Gua

                                                                Page No.# 1/3

GAHC010198842022




                      THE GAUHATI HIGH COURT
  (HIGH COURT OF ASSAM, NAGALAND, MIZORAM AND ARUNACHAL PRADESH)



                               I.A.(Civil)/2977/2022

         ICICI LOMBARD GENERAL INSURANCE COMPANY LTD .

         HAVING ITS REGISTERED OFFICE AND HEAD OFFICE AT ICICI BANK
         TOWERS
         BANDRA KURLA COMPLEX
         MUMBAI 400051 AND A BRANCH OFFICE AT KAMAKHYA TOWER
         3RD FLOOR
         OFFICE NO. 305 AND 306
         G.S ROAD
         GUWAHATI 781005
         ASSAM


          VERSUS

         PIYARIA DEVI AND 7 ORS.
         W/O LATE BHAGAWAN KUMAR
         RESIDENT OF VILLAGE SEPON BAZAR
         PO SEPON
         PS MORAN
         DIST DIBRUGARH
         ASSAM 785673

         2:SRI PROMUD KUMAR
         S/O LATE BHAGAWAN KUMAR

         RESIDENT OF VILLAGE SEPON BAZAR
         PO SEPON
         PS MORAN
         DIST DIBRUGARH
         ASSAM 785673
         3:SRI PARASHU KUMAR
                                                        Page No.# 2/3

S/O LATE BHAGAWAN KUMAR

RESIDENT OF VILLAGE SEPON BAZAR
PO SEPON
PS MORAN
DIST DIBRUGARH
ASSAM 785673
4:SMTI MAMONI DEVI
D/O LATE BHAGAWAN KUMAR

RESIDENT OF VILLAGE SEPON BAZAR
PO SEPON
PS MORAN
DIST DIBRUGARH
ASSAM 785673
5:SRI KAMLESH KUMAR
S/O LATE BHAGAWAN KUMAR

RESIDENT OF VILLAGE SEPON BAZAR
PO SEPON
PS MORAN
DIST DIBRUGARH
ASSAM 785673
6:SRI AMLESH KUMAR
S/O LATE BHAGAWAN KUMAR

RESIDENT OF VILLAGE SEPON BAZAR
PO SEPON
PS MORAN
DIST DIBRUGARH
ASSAM 785673
7:MRS. PURNIMA BORGOHAIN

W/O SRI GIRISH CHETIA

RESIDENT OF VILLAGE SEREKAPAR
PO AND PS AND DIST SIBSAGAR
ASSAM 785640
8:SRI GIRISH CHETIA @ DIGANTA
S/O LATE NORESWAR CHETIA

RESIDENT OF VILLAGE SEREKAPAR
PO AND PS AND DIST SIBSAGAR
ASSAM 785640
------------
Advocate for : MS. M SAIKIA
Advocate for : appearing for PIYARIA DEVI AND 7 ORS.
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                                   BEFORE
                  HONOURABLE MR. JUSTICE PARTHIVJYOTI SAIKIA

                                             ORDER

28.09.2022 Since the connected appeal is admitted for hearing, the judgment and award dated 24.06.2022 passed by the Member, MACT, Dibrugarh in MAC Case No. 24/2020 (Death) shall remain stayed till disposal of the appeal.

The IA (C) stands disposed of.

JUDGE

Comparing Assistant